High Courts26 Oct 1953
Kishore Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1954) CriLJ 1672
Constitution of India, 1950 — Article 19, 226
COURT ARCHIVE
Rajasthan High Court judgments, 1953
111 judgments · page 2 of 6
High Courts22 Oct 1953Dismissed
Sheo Ram Vs Rameshwarlal and another
Rajasthan High Court · (1953) 10 RAJ CK 0006
Transfer of Property Act, 1882 — Section 106
High Courts20 Oct 1953
Panch Gujar Gaur Brahmans Vs Amarsingh and Others
Rajasthan High Court · AIR 1954 Raj 100 : (1954) RLW 204
Constitution of India, 1950 — Article 13, 19, 19(1), 19(5), 366General Clauses Act, 1897 — Section 13
High Courts20 Oct 1953
Govinda and Others Vs Board of Revenue, Rajasthan
Rajasthan High Court · AIR 1954 Raj 141 : (1954) RLW 259
Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 12, 6(1), 7, 7(1)
High Courts20 Oct 1953Dismissed
Rawat Man Singh Vs Roop Chand Sogani and Others
Rajasthan High Court · AIR 1954 Raj 158
Representation of the People Act, 1951 — Section 109, 110, 82, 86, 86(3)
High Courts19 Oct 1953Dismissed
Bengalilal Kanhiyalal Agarwal Vs Gokal Chand Narain Das
Rajasthan High Court · (1953) 10 RAJ CK 0005
High Courts13 Oct 1953
Sheo Dayal Vs Budha and another
Rajasthan High Court · (1953) 10 RAJ CK 0017
Constitution of India, 1950 — Article 133(1)(c)
High Courts13 Oct 1953Dismissed
Moolchand Vs Tikamchand Sharma and another
Rajasthan High Court · (1953) 10 RAJ CK 0016
High Courts12 Oct 1953Allowed
Hukamchand Kishanlal Vs Nathmal
Rajasthan High Court · (1953) 10 RAJ CK 0008
Transfer of Property Act, 1882 — Section 106
High Courts08 Oct 1953Dismissed
Amberendu Chuckarbutty and others Vs Moolchand
Rajasthan High Court · (1953) 10 RAJ CK 0013
High Courts07 Oct 1953Dismissed
Misrilal Vs Mohanlal and another
Rajasthan High Court · (1953) 10 RAJ CK 0019
Easements Act, 1882 — Section 4
High Courts03 Oct 1953Dismissed
Sm. Godawari Devi Vs Subh Karan Shiv Narain
Rajasthan High Court · (1953) 10 RAJ CK 0018
High Courts01 Oct 1953Allowed
Eaghmal and another Vs Ram Narain and others
Rajasthan High Court · (1953) 10 RAJ CK 0012
High Courts01 Oct 1953Dismissed
Chainsukh Chatur Bhuj Vs Firm Deepchand Prakash Chand
Rajasthan High Court · (1953) 10 RAJ CK 0003
Civil Procedure Code, 1908 (CPC) — Section 141, 21
High Courts01 Oct 1953
Ganpat Singh Vs Amar Singh
Rajasthan High Court · (1953) 10 RAJ CK 0001
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 13
High Courts30 Sept 1953Dismissed
B. Ambalal Vs Vijay Singh
Rajasthan High Court · (1953) 09 RAJ CK 0024
Civil Procedure Code, 1908 (CPC) — Section 151, 51
High Courts30 Sept 1953Allowed
Mt. Gulab Bai and another Vs Mt. Manphul Bai
Rajasthan High Court · AIR 1955 Raj 3
Civil Procedure Code, 1908 (CPC) — Section 109(c), 110Constitution of India, 1950 — Article 133(1), 133(1)(c)
High Courts29 Sept 1953Dismissed
Parasmal and another Vs Megh Raj
Rajasthan High Court · (1953) 09 RAJ CK 0016
High Courts29 Sept 1953Dismissed
Parbhati Vs Bhonrelal and Others
Rajasthan High Court · AIR 1954 Raj 285 : (1954) RLW 676
Alwar State Preemption Act, 1946 — Section 31Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Constitution of India, 1950 — Article 13, 19
High Courts28 Sept 1953Dismissed
Hardeo and another Vs Ram Narain and another
Rajasthan High Court · (1953) 09 RAJ CK 0011
Limitation Act, 1963 — Section 20(2)