High Courts27 Feb 1953
Chandanmal and Another Vs Roopnarain
Rajasthan High Court · AIR 1954 Raj 84 : (1953) RLW 485
Court Fees Act, 1870 — Article 4, 5
COURT ARCHIVE
Rajasthan High Court judgments, 1953
111 judgments · page 6 of 6
High Courts26 Feb 1953Allowed
Maharaja Kishangarh Mills Ltd. Vs State of Rajasthan
Rajasthan High Court · AIR 1953 Raj 188 : (1953) 2 LLJ 214 : (1953) RLW 569
Constitution of India, 1950 — Article 19(1), 19(6), 226, 226(1), 31(1)Industrial Disputes Act, 1947 — Section 10(1), 10(3)
High Courts26 Feb 1953Dismissed
Anant Vs Mahadeo and another
Rajasthan High Court · (1953) 02 RAJ CK 0002
High Courts20 Feb 1953Dismissed
Jeewan Ram Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1954 Raj 53 : (1953) RLW 529
Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 34, 35, 35(3), 72
High Courts11 Feb 1953Allowed
Manohar Lal Vs Custodian, Rajasthan, Jodhpur and Others
Rajasthan High Court · AIR 1953 Raj 185 : (1953) RLW 561
Administration of Evacuee Property Act, 1950 — Section 10(2), 13, 2, 48, 7Constitution of India, 1950 — Article 226Matsya Evacuee (Administration of Property) Ordinance, 1948 — Section 2, 20, 4, 9(2)
High Courts28 Jan 1953Allowed
Sher Mohammad and another Vs Panchoolal Motilal
Rajasthan High Court · (1953) 01 RAJ CK 0016
Civil Procedure Code, 1908 (CPC) — Section 151, 47, 51, 65
High Courts22 Jan 1953Dismissed
Kanhiyalal Vs Dr. Gopilal Garg
Rajasthan High Court · (1953) 01 RAJ CK 0003
Civil Procedure Code, 1908 (CPC) — Section 104, 105, 151, 2(2), 47
High Courts21 Jan 1953Allowed
Shyam Beharilal Vs Mst. Bishen Bai and others
Rajasthan High Court · (1953) 01 RAJ CK 0008
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Jan 1953Dismissed
Nanga and others Vs Durgah Piran Pir
Rajasthan High Court · (1953) 01 RAJ CK 0018
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts09 Jan 1953Allowed
Khem Chand and Others Vs Niranjanlal and Others
Rajasthan High Court · AIR 1954 Raj 15 : (1953) RLW 508
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, 151
High Courts05 Jan 1953Dismissed
Babulal and Another Vs Mannilal
Rajasthan High Court · AIR 1953 Raj 169 : (1953) RLW 514
Civil Procedure Code, 1908 (CPC) — Section 115, 141Limitation Act, 1908 — Article 176