High Courts17 Jul 1953Dismissed

Sangramsingh Vs Election Tribunal, Kotah

Rajasthan High Court · AIR 1954 Raj 129 : (1954) RLW 326

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 3 Rule 4, Order 9 Rule 7Evidence Act, 1872 — Section 114Representation of the People Act, 1951 — Section 86, 86(3)
High Courts29 May 1953

Suraj Mal Vs The State

Rajasthan High Court · AIR 1954 Raj 303 : (1955) CriLJ 75 : (1954) RLW 77

Rajasthan High Court of Judicature Rules, 1952 — Rule 63