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Rajasthan High Court judgments, 2026

145 judgments · page 1 of 8

High Courts06 Oct 2026Dismissed

Shakoor Khan Vs State Of Rajasthan

Rajasthan High Court · 2025 INSC 1288

BNSS-Section 483, 479Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8, 15, 36-A(1)(d), 37, 37(1)(b), 37(1)(b)(ii), 41, 41(2), 42, 42(1), 42(2), 43, 44, 52, 52(1), 53, 55CrPC, 1973-Section 50(1), 436, 437, 439
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High Courts05 Oct 2026Dismissed

Budh Dan Vs State Of Rajasthan & Ors.

Rajasthan High Court · (2026) 10 RAJ CK 0275

Rajasthan Municipalities Act, 2009-Section 24(i), 24(iii)Rajasthan Municipalities Act, 1959-Section 26(i)(b), 26(iii)Rajasthan Municipalities (Election) Rules, 1994-Rule 13(1)(4), 12(2)
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High Courts03 Oct 2026Disposed Of

H. K. Meena Vs State Of Rajasthan & Anr.

Rajasthan High Court · (2026) 10 RAJ CK 0278

Rajasthan Civil Services (Pension) Rules, 1996-Rule 50(1), 50, 15Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958-Rule 17Constitution of India-Article 226, 217(1)
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High Courts03 Oct 2026Dismissed

Upendra Kapoor Vs Smt. Vandana & Ors.

Rajasthan High Court · (2026) 10 RAJ CK 0274

Constitution of India-Article 227Code of Civil Procedure-Order XXII Rule 10Rajasthan Rent Control Act, 2001-Section 21, Chapters II and III
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High Courts30 Sept 2026Allowed

Sayabh Khan Vs State Of Rajasthan & Anr.

Rajasthan High Court · (2026) 09 RAJ CK 6925

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 180, 183, 193(6), 230, 232, 249, 250, 250(1), 250(2), 251, 252(1), 442Bharatiya Nyaya Sanhita, 2023-Sections 61(2), 74, 78(2), 137(2)Protection of Children from Sexual Offences Act, 2012-Sections 7, 7/8, 8, 11, 11/12, 12
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