COURT ARCHIVE

Rajasthan High Court judgments, 2026

145 judgments · page 8 of 8

High Courts13 Jan 2026Disposed Of

Prem Devi Vs State Of Rajasthan

Rajasthan High Court · (2026) 01 RAJ CK 1816

Land Revenue Act, 1956- Section 136Rajasthan Forest Act, 1953- Section 29(1)Mines and Minerals (Development and Regulation) Act, 1957- Section 5(1), 10(A)(2)@

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High Courts09 Jan 2026Allowed

Rupa Ram Vs State Of Rajasthan

Rajasthan High Court · (2026) 01 RAJ CK 1813

Code of Criminal Procedure, 1973- Section 174, 372(2), 437(A)Indian Penal Code, 1860- Section 107, 306

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High Courts08 Jan 2026Disposed Of

Abhishek Jain Vs State Of Rajasthan

Rajasthan High Court · (2026) 01 RAJ CK 1812

Constitution of India, 1950- Article 142

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High Courts08 Jan 2026Dismissed

Manoj Vs State Of Rajasthan

Rajasthan High Court · (2026) 01 RAJ CK 1811

Code of Criminal Procedure, 1973- Section 313, 374(2)Indian Penal Code, 1860- Section 376(2)Protection of Children from Sexual Offences Act, 2012- Section 5, 6, 29

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High Courts07 Jan 2026Disposed Of

State Of Rajasthan Vs Rajasthan Vehicle Fitness Center Nokha

Rajasthan High Court · (2026) 01 RAJ CK 1810

Central Motor Vehicles Rules, 1989- Rule 62(1)(b), 82

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