High Courts28 Jul 2026Application allowed
Rajendra Singh S/o Shri Sadhu Singh Vs State Of Rajasthan, Through Pp
Rajasthan High Court
Indian Penal Code-Sections 302 and 120BIPC-Sections 302/34, 120B, 341, 323/34 and 324/34
COURT ARCHIVE
Rajasthan High Court judgments, 2026
145 judgments · page 6 of 8
High Courts15 May 2026Disposed Of
Karan Pratap Singh Rathore Vs State Of Rajasthan
Rajasthan High Court · (2026) 05 RAJ CK 1503
Rajasthan Compassionate Appointment of Dependents of Permanent Total Disabled Government Servants Rules, 2023- Rule 2, 2(f), 5, 35
High Courts14 May 2026Dismissed
State Of Rajasthan Vs Seema Jakhar
Rajasthan High Court · (2026) 05 RAJ CK 1495
Code of Criminal Procedure, 1973- Section 437(1), 439(1), 439(2)Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 15, 27(A), 29, 59Indian Penal Code, 1860- Section 221
High Courts13 May 2026Dismissed
Union Of India Vs N.P. Arora
Rajasthan High Court · (2026) 05 RAJ CK 1499
Information Technology Act, 2000- Section 10(B), 260(A), 263
High Courts13 May 2026Allowed
Liladhar Allias Gatiya Vs State Of Rajasthan
Rajasthan High Court · (2026) 05 RAJ CK 1498
Indian Penal Code, 1860- Section 302, 307, 324, 326Code of Criminal Procedure, 1973- Section 161, 313
High Courts13 May 2026Disposed Of
Bahadur Singh Vs State Of Rajasthan
Rajasthan High Court · (2026) 05 RAJ CK 1497
Code of Criminal Procedure, 1973- Section 397, 401Indian Penal Code, 1860- Section 436
High Courts13 May 2026Disposed Of
Naresh Kumar Vs Panch Oswal Jain Pedhi Shivganj
Rajasthan High Court · (2026) 05 RAJ CK 1496
Code of Civil Procedure, 1908- Section 96, 151, Order 7 Rule 11
High Courts12 May 2026Disposed Of
Amrita Bedi Vs State Of Rajasthan
Rajasthan High Court · (2026) 05 RAJ CK 1500
High Courts12 May 2026Dismissed
Rekhraj Vs State Of Rajasthan
Rajasthan High Court · (2026) 05 RAJ CK 1489
Prevention of Corruption (Amendment) Act, 2018- Section 7, 19Indian Penal Code, 1860- Section 120(B)
High Courts12 May 2026Disposed Of
Rakesh Sharma Vs Manju Devi
Rajasthan High Court · (2026) 05 RAJ CK 1488
Domestic Violence Act, 2005- Section 12, 29Bharatiya Nagarik Suraksha Sanhita, 2023- Section 438, 442
High Courts08 May 2026Disposed Of
Groom Hussain Khan Vs Union of India
Rajasthan High Court · (2026) 05 RAJ CK 1502
High Courts08 May 2026Disposed Of
Poonam Kanwar Vs State of Rajasthan
Rajasthan High Court · (2026) 05 RAJ CK 1501
Rajasthan Rent Control Act, 2001- Section 22(c), 22(g), 23, 23(3)Code of Civil Procedure, 1908- Order 1 Rule 10
High Courts07 May 2026Dismissed
Milap Chand Dandia Vs State Of Rajasthan
Rajasthan High Court · (2026) 05 RAJ CK 1494
Constitution of India, 1950- Article 195, 322, 326
High Courts07 May 2026Disposed Of
Ramji Lal Saini Vs State Of Rajasthan
Rajasthan High Court · (2026) 05 RAJ CK 1492
Constitution of India, 1950- Article 21, 51(A), 48(A)
High Courts04 May 2026Disposed Of
Kanoria Energy And Infrastructure Limited Vs Chief Commissioner Of Income Tax
Rajasthan High Court · (2026) 05 RAJ CK 1490
Income Tax Act, 1961- Section 119(2)(b), 115(BAA), 156
High Courts02 May 2026Disposed Of
Ashok Kumar Gupta Vs Prakash Chandra Gupta
Rajasthan High Court · (2026) 05 RAJ CK 1493
Arbitration and Conciliation Act, 1996- Section 6, 6(A), 9, 11, 11(6), 21
High Courts01 May 2026Disposed Of
Ashok Kumar Manish Kumar Vs Joint Commissioner Of Income Tax
Rajasthan High Court · (2026) 05 RAJ CK 1491
Income Tax Act, 1961- Section 135(A), 143(1), 147, 148, 154, 250
High Courts10 Mar 2026Disposed Of
Pratap Singh Hada Vs Rajkumar Jhamb
Rajasthan High Court · (2026) 03 RAJ CK 1242
Constitution of India, 1950- Article 227Rajasthan Rent Control Act, 2001- Section 9, 9(i), 15(8)
High Courts07 Mar 2026Disposed Of
State of Rajasthan Vs Moola Ram
Rajasthan High Court · (2026) 03 RAJ CK 1238
Indian Penal Code, 1860- Section 429Code of Criminal Procedure, 1973- Section 320
High Courts07 Mar 2026Disposed Of
Nirmal Dudani Vs State Of Rajasthan
Rajasthan High Court · (2026) 03 RAJ CK 1237
Constitution of India, 1950- Article 14Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 15