High Courts19 Dec 1961Dismissed
Premkumar Vs The State
Rajasthan High Court · AIR 1963 Raj 77 : (1963) CriLJ 321 : (1962) RLW 217
Criminal Procedure Code, 1898 (CrPC) — Section 247, 439
COURT ARCHIVE
Rajasthan High Court judgments, 1961
58 judgments · page 1 of 3
High Courts15 Dec 1961Dismissed
Mohindersingh Vs State of Rajasthan
Rajasthan High Court · AIR 1963 Raj 44 : (1963) CriLJ 229 : (1963) RLW 61
Criminal Procedure Code, 1898 (CrPC) — Section 207A(4), 207A(6), 207A(7)
High Courts08 Dec 1961Allowed
Anandmal and Another Vs State of Rajasthan
Rajasthan High Court · AIR 1962 Raj 218 : (1962) RLW 301
Minimum Wages Act, 1948 — Section 26, 27, 3(1)States Reorganisation Act, 1956 — Section 119, 120, 125, 2
High Courts30 Nov 1961Allowed
Hari Singh Vs The State
Rajasthan High Court · AIR 1963 Raj 80 : (1963) CriLJ 480 : (1962) RLW 299
Criminal Procedure Code, 1898 (CrPC) — Section 386(1)
High Courts24 Nov 1961Allowed
Union of India (UOI) Vs Shivjas Ram and Others
Rajasthan High Court · AIR 1963 Raj 1 : (1962) RLW 220
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts06 Nov 1961
Union of India (UOI) Vs Lachhi Ram Gurdayalmal
Rajasthan High Court · AIR 1962 Raj 181
Goods Tariff General Rules — Rule 28, 28(2), 31Railways Act, 1890 — Section 47, 47(1), 56, 72
High Courts31 Oct 1961Allowed
Nathmal Nenmal, a firm Bombay Vs Mangilal and Others
Rajasthan High Court · AIR 1962 Raj 144 : (1962) RLW 35
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 30 Rule 2, Order 30 Rule 2(1), Order 30 Rule 2(3)
High Courts27 Oct 1961Allowed
Loona Ram and Others Vs Authority appointed under S. 15(1) Payment of Wages Act and Others
Rajasthan High Court · AIR 1962 Raj 173 : (1963) 2 LLJ 56 : (1962) RLW 226
Payment of Wages Act, 1936 — Section 15, 15(2), 17(1)
High Courts24 Oct 1961Allowed
Kapoorchand Vs State of Rajasthan
Rajasthan High Court · AIR 1962 Raj 258 : (1962) RLW 506
Constitution of India, 1950 — Article 311(2)Rajasthan Service Rules, 1951 — Rule 244(2)
High Courts09 Oct 1961
State of Rajasthan Vs Ranjita Ladhuram
Rajasthan High Court · AIR 1962 Raj 78
Evidence Act, 1872 — Section 9
High Courts09 Oct 1961Allowed
Haridas and Another Vs Banshidhar and Another
Rajasthan High Court · AIR 1962 Raj 57 : (1962) RLW 7
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1, Order 43 Rule 1(U), 105, 11
High Courts09 Oct 1961Allowed
Partumal and Another Vs Managing Officer and Others
Rajasthan High Court · AIR 1962 Raj 112 : (1962) RLW 1
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 24(1)
High Courts09 Oct 1961Allowed
Banshidhar Vs University of Rajasthan and Another
Rajasthan High Court · AIR 1963 Raj 172 : (1962) RLW 499
Constitution of India, 1950 — Article 15(1), 226, 29(2)Rajasthan University Act, 1946 — Section 22A, 30
High Courts04 Oct 1961
Onkarmal and Another Vs Banwarilal and Others
Rajasthan High Court · AIR 1962 Raj 127
Contract Act, 1872 — Section 15, 72Evidence Act, 1872 — Section 43
High Courts27 Sept 1961
State Vs Bhagwan Singh and Another
Rajasthan High Court · AIR 1963 Raj 81 : (1963) CriLJ 481
Evidence Act, 1872 — Section 114Motor Vehicles Act, 1939 — Section 123, 123(1)
High Courts19 Sept 1961Allowed
Ramdeo and Others Vs Birdi Chand Sumer Mal of Sambhar and Others
Rajasthan High Court · AIR 1962 Raj 164 : (1962) RLW 86
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts15 Sept 1961Dismissed
Sita Ram and Another Vs Tarachand
Rajasthan High Court · AIR 1962 Raj 136 : (1962) RLW 194
High Courts11 Sept 1961Allowed
Jaichand Lal Vs Firm Kesrichand Bhanwarlal and Others
Rajasthan High Court · AIR 1962 Raj 88 : (1962) RLW 121
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts07 Sept 1961
Municipal Board Vs Sooraj Mal and Others
Rajasthan High Court · AIR 1962 Raj 169 : (1961) RLW 595
United of Rajasthan Municipalities Ordinance, 1949 — Section 2, 4
High Courts04 Sept 1961
Sarwan and Another Vs Purilal
Rajasthan High Court · (1962) CriLJ 716 : (1961) RLW 631
Penal Code, 1860 (IPC) — Section 188