High Courts22 Dec 1973
The Commissioner of Income Tax Vs Mukandas Vishnukumar
Rajasthan High Court · (1973) 6 WLN 649
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 256, 271, 273, 297
COURT ARCHIVE
Rajasthan High Court judgments, 1973
171 judgments · page 1 of 9
High Courts17 Dec 1973Allowed
M.K.M. Moosa Bhai Amin, Kota Vs Rajasthan Textile Mills, Bhawanimandi
Rajasthan High Court · AIR 1974 Raj 194 : (1973) WLN 994
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10Sales of Goods Act, 1930 — Section 61(2)
High Courts14 Dec 1973
Gopal Vs Durga Parsad and Others
Rajasthan High Court · (1974) RLW 188 : (1974) RLW 151 : (1973) 6 WLN 967
Rajasthan Land Revenue Act, 1956 — Section 103(b)Rajasthan Tenancy Act, 1955 — Section 5(24)
High Courts10 Dec 1973
Assistant Collector Coustoms Vs Surajmal and Another
Rajasthan High Court · (1974) RLW 15 : (1973) 6 WLN 862
Customs Act, 1962 — Section 104, 110, 122, 124, 125
High Courts10 Dec 1973
Banarsi Devi Vs Prahlad
Rajasthan High Court · (1973) 6 WLN 863
Criminal Procedure Code, 1898 (CrPC) — Section 145, 435Penal Code, 1860 (IPC) — Section 324, 447
High Courts06 Dec 1973
Commissioner of Income Tax (Recovery) Vs Official Liquidator, Golcha Properties (P) Ltd. (In Liquidation)
Rajasthan High Court · (1974) RLW 44 : (1973) 6 WLN 885
COMPANIES ACT, 1956 — Section 246, 446Income Tax Act, 1961 — Section 119, 2, 220, 246
High Courts04 Dec 1973
Juglal and Another Vs The State of Rajasthan
Rajasthan High Court · (1974) RLW 194 : (1973) 6 WLN 972
Constitution of India, 1950 — Article 134Penal Code, 1860 (IPC) — Section 30, 302, 307, 325, 34Probation of Offenders Act, 1958 — Section 6
High Courts03 Dec 1973Dismissed
Hetram and Another Vs Bhader Ram and Another
Rajasthan High Court · (1974) RLW 204 : (1973) 6 WLN 981
Civil Procedure Code, 1908 (CPC) — Section 35AEvidence Act, 1872 — Section 11, 13, 35
High Courts01 Dec 1973Dismissed
University of Rajasthan and Another Vs Pankaj Rani Bajaj and Others
Rajasthan High Court · (1973) 6 WLN 955
High Courts29 Nov 1973Dismissed
Pukh Raj Vs Ghewar Chand
Rajasthan High Court · AIR 1974 Raj 183 : (1974) RLW 59 : (1973) WLN 836
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 47
High Courts28 Nov 1973Allowed
Heera Vs Mst. Jamna and Others
Rajasthan High Court · (1974) RLW 37 : (1973) 6 WLN 877
Civil Procedure Code, 1908 (CPC) — Section 80PROVIDENT FUNDS ACT, 1925 — Section 5
High Courts26 Nov 1973Allowed
Divisional Personnel Officer, Northern Railway Vs Ramchandra
Rajasthan High Court · (1973) 6 WLN 892
Civil Procedure Code, 1908 (CPC) — Section 11Payment of Wages Act, 1936 — Section 11, 15
High Courts23 Nov 1973Dismissed
Ramswaroop Vs The State of Rajasthan and Others
Rajasthan High Court · (1973) 6 WLN 881
Constitution of India, 1950 — Article 136, 226Limitation Act, 1963 — Section 14
High Courts22 Nov 1973
State of Rajasthan Vs Rama and Others
Rajasthan High Court · (1973) 6 WLN 934
Constitution of India, 1950 — Article 20, 83Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 457
High Courts20 Nov 1973
Hari Ram Vs State of Rajasthan
Rajasthan High Court · (1974) RLW 26 : (1973) 6 WLN 846
Constitution of India, 1950 — Article 19, 226Penal Code, 1860 (IPC) — Section 380, 407, 420
High Courts19 Nov 1973Dismissed
Chandi Ram Vs Union of India (UOI)
Rajasthan High Court · (1974) RLW 20 : (1973) 6 WLN 853
High Courts16 Nov 1973Dismissed
Sitaram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1973) 6 WLN 917
Constitution of India, 1950 — Article 14Road Transport Corporations Act, 1950 — Section 11, 12, 14, 15, 18
High Courts14 Nov 1973Allowed
Sawa and Others Vs The State
Rajasthan High Court · (1974) RLW 19 : (1973) 6 WLN 839
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 193
High Courts13 Nov 1973
Smt. Gauri and Others Vs Smt. Brijkanwar Devi
Rajasthan High Court · (1974) RLW 1 : (1973) 6 WLN 799
Civil Procedure Code, 1908 (CPC) — Section 2Court Fees Act, 1870 — Section 7Presidency Towns Insolvency Act, 1909 — Section 17
High Courts12 Nov 1973Dismissed
Mohanlal and Others Vs The Jaipur Hosiery Mills Private Limited
Rajasthan High Court · (1974) RLW 4 : (1973) 6 WLN 832
Transfer of Property Act, 1882 — Section 111