High Courts25 Sept 1973Dismissed

Vishan Das Vs Smt. Niji Bai and Others

Rajasthan High Court · (1974) RLW 48 : (1973) 6 WLN 871

Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 25Transfer of Property Act, 1882 — Section 106
High Courts17 Sept 1973Dismissed

Sohanlal Soni Vs Mani Ram

Rajasthan High Court · AIR 1974 Raj 20 : (1973) RLW 726 : (1973) WLN 635

Advocates Act, 1961 — Section 43Civil Procedure Code, 1908 (CPC) — Section 38
High Courts05 Sept 1973Dismissed

Tara Singh Vs Smt. Shakuntala

Rajasthan High Court · AIR 1974 Raj 21 : (1973) RLW 732 : (1973) WLN 657

Civil Procedure Code, 1908 (CPC) — Section 11, 96Hindu Marriage Act, 1955 — Section 28, 9
High Courts05 Sept 1973Allowed

Hanuman Prasad Vs Gaindi Lal

Rajasthan High Court · AIR 1974 Raj 41 : (1973) WLN 626

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(5), 13(6), 13(7), 13A
High Courts30 Aug 1973Dismissed

Pakharsingh Vs Kishansingh

Rajasthan High Court · AIR 1974 Raj 112 : (1973) RLW 611 : (1973) WLN 630

Contract Act, 1872 — Section 55Evidence Act, 1872 — Section 114, 16Specific Relief Act, 1963 — Section 10