High Courts11 Nov 1973

The State of Rajasthan Vs Alaram

Rajasthan High Court · (1973) 6 WLN 828

Criminal Procedure Code, 1898 (CrPC) — Section 156, 190, 193, 436Evidence Act, 1872 — Section 27, 80Penal Code, 1860 (IPC) — Section 392
High Courts30 Oct 1973Allowed

Shrikishan Vs Bhanwarlal

Rajasthan High Court · AIR 1974 Raj 96 : (1973) WLN 778

Evidence Act, 1872 — Section 114, 3Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts11 Oct 1973Dismissed

Mohan Singh Vs The State of Rajasthan

Rajasthan High Court · (1973) RLW 657 : (1973) 6 WLN 749

Criminal Procedure Code, 1898 (CrPC) — Section 164, 342Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302