High Courts16 Aug 1973Dismissed

Permanand and Another Vs Smt. Anandi Bai and Others

Rajasthan High Court · AIR 1974 Raj 65 : (1973) RLW 727 : (1973) WLN 643

Civil Procedure Code, 1908 (CPC) — Section 100, 21Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13Transfer of Property Act, 1882 — Section 106