High Courts19 Dec 1975Dismissed

Sawai Singh Vs The State

Rajasthan High Court · (1976) RLW 6 : (1975) 8 WLN 739

Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439, 56
High Courts10 Dec 1975Allowed

Ibrahim and Others Vs The State

Rajasthan High Court · (1976) RLW 56 : (1975) 8 WLN 802

Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts28 Nov 1975

Mitthu and Others Vs The State

Rajasthan High Court · (1975) 8 WLN 988

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 302, 304, 323, 324Probation of Offenders Act, 1958 — Section 3, 4, 6