High Courts06 Feb 1975Dismissed

Uda Ram Vs Tej Karan and Others

Rajasthan High Court · AIR 1975 Raj 147 : (1975) RLW 77 : (1975) WLN 141

Registration Act, 1908 — Section 17(1)Transfer of Property Act, 1882 — Section 105, 106, 107
High Courts02 Feb 1975

Jogendrasingh Vs The State

Rajasthan High Court · (1975) WLN 209

Criminal Procedure Code, 1973 (CrPC) — Section 107, 164Penal Code, 1860 (IPC) — Section 302, 324
High Courts01 Feb 1975Dismissed

Hiralal Vs Haribux and Another

Rajasthan High Court · (1975) 8 WLN 235

Limitation Act, 1963 — Section 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(6)