COURT ARCHIVE

Rajasthan High Court judgments, 1975

286 judgments · page 11 of 15

High Courts02 Apr 1975Dismissed

Panna Vs Sardar Surendra Singh

Rajasthan High Court · (1975) WLN 130

High Courts01 Apr 1975

Mst. Anchi Vs Satyanarayan

Rajasthan High Court · (1975) WLN 106

Hindu Marriage Act, 1955 — Section 25

High Courts31 Mar 1975Allowed

Smt. Hem Kanwar Vs Chandra Shekhar

Rajasthan High Court · (1975) WLN 125

High Courts31 Mar 1975Dismissed

Mst. Kamli Vs The State

Rajasthan High Court · (1975) WLN 113

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 336, 363, 366, 379, 509

High Courts28 Mar 1975Dismissed

N.B. Kanungo Vs Union of India (UOI) and Others

Rajasthan High Court · (1975) RLW 234 : (1975) 8 WLN 219

Constitution of India, 1950 — Article 309

High Courts26 Mar 1975Dismissed

Akbar Ali Vs Ali Mohammed

Rajasthan High Court · (1975) WLN 133

High Courts24 Mar 1975

Kamalu Din Vs State of Rajasthan

Rajasthan High Court · (1975) 8 WLN 80

Penal Code, 1860 (IPC) — Section 199, 302, 314

High Courts21 Mar 1975Allowed

Fakira and Another Vs Board of Revenue for Rajasthan at Ajmer and Others

Rajasthan High Court · AIR 1975 Raj 208 : (1975) RLW 123 : (1975) WLN 64

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4

High Courts21 Mar 1975Dismissed

Parmeshwari Devi Vs Mahavir Prasad

Rajasthan High Court · (1975) WLN 131

High Courts20 Mar 1975Dismissed

Ganesh Vs The State of Rajasthan

Rajasthan High Court · (1975) WLN 171

Rajasthan Colonisation Act, 1954 — Section 2(i), 5

High Courts20 Mar 1975Dismissed

Bheru Lal Vs The State Transport Appellate Tribunal and Others

Rajasthan High Court · (1975) 8 WLN 90

Motor Vehicles Act, 1939 — Section 45(1)

High Courts20 Mar 1975Allowed

Smt. Mohini Bai Vs Kishanchand

Rajasthan High Court · (1975) WLN 98

Evidence Act, 1872 — Section 62

High Courts20 Mar 1975Dismissed

Bherulal Vs The State Transport Appellate Tribunal, Rajasthan, Jaipur and Others

Rajasthan High Court · AIR 1975 Raj 206

Motor Vehicles Act, 1939 — Section 2(20), 45(1), 63(4)

High Courts19 Mar 1975Dismissed

Trustees of Port and Others Vs Khetawat Industries and Others

Rajasthan High Court · (1975) WLN 116

Limitation Act, 1963 — Section 22

High Courts18 Mar 1975Allowed

Radhey Shyam Vs Ram Sahai and Others

Rajasthan High Court · (1975) WLN 134

Constitution of India, 1950 — Article 226, 227

High Courts17 Mar 1975Allowed

The Life Insurance Corporation of India Vs K.M. Rami and Another

Rajasthan High Court · (1975) WLN 146

Industrial Disputes Act, 1947 — Section 33CPayment of Wages Act, 1936 — Section 15

High Courts15 Mar 1975Allowed

Sohan Lal Loonkaran Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1975 Raj 215 : (1975) RLW 199 : (1975) WLN 158

Essential Commodities Act, 1955 — Section 5General Clauses Act, 1897 — Section 21Rajasthan (Display of Prices of Essential Commodities) Order, 1966 — Section 3

High Courts14 Mar 1975Allowed

Nathulal Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1976 Raj 12 : (1975) RLW 226 : (1975) WLN 309

Constitution of India, 1950 — Article 226, 299

High Courts14 Mar 1975Allowed

Om Prakash Vs University of Rajasthan and Others

Rajasthan High Court · (1975) WLN 94

High Courts14 Mar 1975Dismissed

Usman Vs The State

Rajasthan High Court · (1975) WLN 100

Penal Code, 1860 (IPC) — Section 302