High Courts08 May 1975

Khinvdan Vs The State of Rajasthan

Rajasthan High Court · (1975) CriLJ 1984 : (1975) RLW 308 : (1975) WLN 132

Criminal Procedure Code, 1973 (CrPC) — Section 167, 173, 309, 344, 439Penal Code, 1860 (IPC) — Section 302
High Courts02 May 1975

State of Rajasthan Vs Manphool

Rajasthan High Court · (1975) RLW 322 : (1975) 8 WLN 281

Constitution of India, 1950 — Article 10, 134, 136, 15, 16Criminal Procedure Code, 1973 (CrPC) — Section 342, 416Penal Code, 1860 (IPC) — Section 109, 302, 307