High Courts16 Jul 1975Dismissed
Mangilal Vs Smt. Nathi
Rajasthan High Court · (1975) WLN 264
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 2, 47, 60
COURT ARCHIVE
Rajasthan High Court judgments, 1975
286 judgments · page 8 of 15
High Courts15 Jul 1975
Shamsher Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1975) 8 WLN 400
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 11, 12, 13, 14Constitution of India, 1950 — Article 14, 21, 22, 226, 352Customs Act, 1962 — Section 108, 111, 2
High Courts14 Jul 1975Dismissed
Mobasingh Vs The State of Rajasthan
Rajasthan High Court · (1975) 8 WLN 373
Evidence Act, 1872 — Section 21, 32Penal Code, 1860 (IPC) — Section 201, 302
High Courts11 Jul 1975
Pramod Kumar Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 273
Criminal Procedure Code, 1973 (CrPC) — Section 345, 349, 482
High Courts11 Jul 1975Allowed
Ajit Singh Vs Ram Singh
Rajasthan High Court · (1975) WLN 271
Penal Code, 1860 (IPC) — Section 109, 120, 302
High Courts09 Jul 1975Dismissed
Smt. Rampyari Ors. Vs Santokhsingh
Rajasthan High Court · (1975) WLN 240
High Courts09 Jul 1975Dismissed
Mst. Nathi and Others Vs Shanker and Others
Rajasthan High Court · (1975) RLW 273 : (1975) 8 WLN 330
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts09 Jul 1975Dismissed
Har Prasad Vs Radheylal and Others
Rajasthan High Court · (1975) RLW 305 : (1975) 8 WLN 348
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 403, 409, 482Penal Code, 1860 (IPC) — Section 454, 464
High Courts09 Jul 1975Dismissed
The Union of India (UOI) Vs Firm Sukanlal Sohanlal
Rajasthan High Court · (1975) WLN 278
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts08 Jul 1975
Smt. Prem Kumari Vs Panchayat Samiti
Rajasthan High Court · (1975) WLN 241
Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 89(4)Rajasthan Panchayat Samitis and Zila Parishads Services (Punishment and Appeal) Rules, 1961 — Rule 5
High Courts08 Jul 1975Dismissed
Smt. Teeja Devi Vs Noratmal and Another
Rajasthan High Court · AIR 1976 Raj 95 : (1975) RLW 269 : (1975) WLN 332
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14Evidence Act, 1872 — Section 115Rajasthan Pre-emption Act, 1966 — Section 2
High Courts07 Jul 1975Dismissed
Mst. Surgyani and Others Vs The Union of India (UOI) and Others
Rajasthan High Court · (1975) WLN 248
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts04 Jul 1975
Rajasthan State Electricity Board Vs Employees' State Insurance Corp. and Others
Rajasthan High Court · (1975) WLN 261
Employees Compensation Act, 1923 — Section 12Employees State Insurance Act, 1948 — Section 66
High Courts04 Jul 1975Dismissed
Sujanmal Vs Radhey Shyam Agarwal and Others
Rajasthan High Court · AIR 1976 Raj 98 : (1975) RLW 275 : (1975) WLN 357
Sales of Goods Act, 1930 — Section 32, 36(2)
High Courts04 Jul 1975Dismissed
Sajan Vs State of Rajasthan
Rajasthan High Court · (1975) RLW 315 : (1975) 8 WLN 536
Penal Code, 1860 (IPC) — Section 300, 302, 304, 322
High Courts02 Jul 1975Dismissed
Banwari Lal and Others Vs Bhagwati Prasad and Others
Rajasthan High Court · (1975) WLN 257
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Rajasthan Public Trusts Act, 1959 — Section 17
High Courts02 Jul 1975Allowed
Hari Mohan Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 252
High Courts02 Jul 1975Dismissed
State of Rajasthan Vs Girvar Dayal Dave
Rajasthan High Court · (1975) RLW 293 : (1975) 8 WLN 339
Penal Code, 1860 (IPC) — Section 114, 117, 120B, 161, 164
High Courts26 May 1975Allowed
Ramswaroop and Others Vs The State and Others
Rajasthan High Court · (1975) WLN 254
Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts14 May 1975
Udaipur Mineral Development Syndicate Pvt. Ltd. Vs M.P. Dave and Another
Rajasthan High Court · (1975) 2 LLJ 499 : (1975) WLN 434
Industrial Disputes Act, 1947 — Section 25F, 25P