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COURT ARCHIVE

Rajasthan High Court judgments, 1975

286 judgments · page 6 of 15

High Courts26 Aug 1975Dismissed

General Auto Agencies Vs Hazari Singh

Rajasthan High Court · AIR 1976 Raj 56 : (1975) WLN 631

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 30 Rule 10Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 19ATransfer of Property Act, 1882 — Section 106
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High Courts19 Aug 1975Dismissed

Champalal Vs Ramchander and Another

Rajasthan High Court · AIR 1976 Raj 75 : (1975) RLW 366 : (1975) WLN 607

Evidence Act, 1872 — Section 114Limitation Act, 1908 — Article 48Motor Vehicles Act, 1939 — Section 22, 31
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High Courts14 Aug 1975

Ram Singh Vs State

Rajasthan High Court · (1976) CriLJ 667 : (1975) RLW 415

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 325, 326, 34
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High Courts14 Aug 1975Dismissed

Dalichand Vs The State of Rajasthan and Others

Rajasthan High Court · AIR 1976 Raj 112 : (1975) RLW 452 : (1975) WLN 454

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 100, 101Contract Act, 1872 — Section 128, 133, 137, 139Rajasthan Public Demands Recovery Act, 1952 — Section 3, 4, 8(3)
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High Courts11 Aug 1975

Balkari and Another Vs State of Rajasthan

Rajasthan High Court · (1976) CriLJ 828 : (1975) RLW 435 : (1975) WLN 812

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 342Penal Code, 1860 (IPC) — Section 302, 304, 307, 86
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High Courts11 Aug 1975Dismissed

Dharma Vs State

Rajasthan High Court · (1975) RLW 370 : (1975) 8 WLN 508

Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 145, 25, 26, 27, 32Penal Code, 1860 (IPC) — Section 302, 323
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