High Courts23 Dec 1980Allowed
Digambar Jain Mandir Vs Vishnu Prasad and Others
Rajasthan High Court · (1980) WLN 655
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Rajasthan High Court judgments, 1980
291 judgments · page 1 of 15
High Courts23 Dec 1980Allowed
Panchayat Shri Digambar Jain Mandir Parshwanathji (Soniyan), Jaipur Vs Vishnu Prasad and Others
Rajasthan High Court · AIR 1981 Raj 114 : (1982) RLW 243
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1), 3Succession Act, 1925 — Section 74Transfer of Property Act, 1882 — Section 106
High Courts22 Dec 1980Allowed
Smt. Kaushliya Bai and Others Vs Balmukand Ramsingh and Others
Rajasthan High Court · (1980) WLN 490
Motor Vehicles Act, 1988 — Section 110D
High Courts22 Dec 1980Allowed
State of Rajasthan Vs Rao Baldeo Singh and Others
Rajasthan High Court · (1981) WLN 355
Constitution of India, 1950 — Article 32
High Courts19 Dec 1980Allowed
Brij Gopal Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 572
Essential Commodities Act, 1955 — Section 10, 3
High Courts18 Dec 1980Dismissed
Smt. Vimla Devi Vs Smt. Maya Devi and Others
Rajasthan High Court · AIR 1981 Raj 211 : (1981) RLW 4 : (1980) WLN 608
Guardians and Wards Act, 1890 — Section 9
High Courts17 Dec 1980
R.K. Karanjiya Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 534
Criminal Procedure Code, 1973 (CrPC) — Section 205, 482Penal Code, 1860 (IPC) — Section 500, 501
High Courts17 Dec 1980Allowed
Bhanwari Vs Bhanwaria and Another
Rajasthan High Court · (1980) WLN 476
Hindu Marriage Act, 1955 — Section 10, 11, 23, 5
High Courts16 Dec 1980Dismissed
Girraj Prasad Vs The Excise Commissioner and Another
Rajasthan High Court · (1981) RLW 72 : (1980) WLN 580
Constitution of India, 1950 — Article 226
High Courts12 Dec 1980Partly Allowed
Smt. Pani Bai and Others Vs Smt. Sire Kanwar and Others
Rajasthan High Court · AIR 1981 Raj 184
Contract Act, 1872 — Section 211, 73
High Courts12 Dec 1980
Smt. Bhagwati Vs Anandaram
Rajasthan High Court · (1980) WLN 598
Hindu Marriage Act, 1955 — Section 13A
High Courts09 Dec 1980
Hari Narain Vs Union of India (UOI) and Others
Rajasthan High Court · (1980) WLN 546
Constitution of India, 1950 — Article 226
High Courts09 Dec 1980Allowed
Shri Nath Vs State of Rajasthan
Rajasthan High Court · (1980) WLN 536
Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 472
High Courts08 Dec 1980Dismissed
Smt. Pushpa Vs Kishan Lal Prajapat
Rajasthan High Court · (1980) WLN 471
Hindu Marriage Act, 1955 — Section 13, 23
High Courts08 Dec 1980Allowed
Mangilal and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (1981) WLN 622
Constitution of India, 1950 — Article 226, 311, 314
High Courts05 Dec 1980Allowed
Chandan Mal Vs Mst. Gulabi
Rajasthan High Court · (1980) WLN 666
Transfer of Property Act, 1882 — Section 111, 60, 76, 95
High Courts05 Dec 1980Dismissed
Norang Lal Vs Mst. Kesar
Rajasthan High Court · (1980) WLN 582
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 13, 23, 23A, 28Penal Code, 1860 (IPC) — Section 494
High Courts05 Dec 1980
Shrilal Janva Vs Udai Ram Dhakad
Rajasthan High Court · AIR 1981 Raj 251 : (1981) RLW 10 : (1980) WLN 615 : (1980) WLN 601
Representation of the People Act, 1951 — Section 116, 82, 86(4), 98, 99
High Courts05 Dec 1980Allowed
Champa Lal Vs Mst. Gulabi and Others
Rajasthan High Court · AIR 1981 Raj 130 : (1980) RLW 657
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14Transfer of Property Act, 1882 — Section 111