High Courts22 Oct 1980Dismissed
Mohommed Rafique Vs State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 435
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Rajasthan High Court judgments, 1980
291 judgments · page 3 of 15
High Courts15 Oct 1980Allowed
Girdhari Singh Vs State of Rajasthan
Rajasthan High Court · (1980) WLN 521
Rajasthan Civil Services (Absoruption of Surplus Personnel) Rules, 1969 — Rule 7(3)
High Courts14 Oct 1980
Baney Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 481
Constitution of India, 1950 — Article 14, 16, 226
High Courts14 Oct 1980Partly Allowed
Abani Kumar Mukherjee and Others Vs Nand Kishore and Others
Rajasthan High Court · AIR 1981 Raj 160 : (1981) RLW 43
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts14 Oct 1980Allowed
Suresh Kumar Bagaria Vs University of Rajasthan and Another
Rajasthan High Court · AIR 1981 Raj 188
Constitution of India, 1950 — Article 226Rajasthan University Ordinances, 2009 — Order 152, Order 152(1), Order 152(2)
High Courts14 Oct 1980Allowed
Western Indian State Motors Vs The Board of Revenue and Others
Rajasthan High Court · (1980) RLW 554 : (1982) 50 STC 89
Constitution of India, 1950 — Article 226
High Courts09 Oct 1980Dismissed
Shambhu Dayal Girraj Prasad Mahajan Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 232
Rajasthan Cement (Licensing and Control) Order, 1974 — Clause 6
High Courts09 Oct 1980Dismissed
Shambu Dayal Girraj Prasad, Mahajan Vs The State of Rajasthan
Rajasthan High Court · (1981) WLN 271
Rajasthan Cement (Licensing and Control) Order, 1974 — Section 6
High Courts08 Oct 1980
Govind Sharan Vs Commissioner of Income Tax
Rajasthan High Court · (1982) 133 ITR 225
Evidence Act, 1872 — Section 17, 18, 19, 20, 21Income Tax Act, 1961 — Section 256(1)
High Courts06 Oct 1980Dismissed
Nemi Chand Singhvi and Others Vs D.S. Sandhu and Others
Rajasthan High Court · (1980) WLN 364
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132
High Courts04 Oct 1980Dismissed
Parmanand Vs Union of India (UOI)
Rajasthan High Court · (1980) WLN 412
High Courts04 Oct 1980Allowed
Karpal Singh Vs Sardar Lakh Singh
Rajasthan High Court · (1980) WLN 577
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts01 Oct 1980Dismissed
Parulal etc. Vs Motilal and Others
Rajasthan High Court · (1980) WLN 574
Constitution of India, 1950 — Article 14Rajasthan Pre-emption Act, 1966 — Section 6(1)(iii)
High Courts01 Oct 1980Dismissed
Mohanlal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1981 Raj 3 : (1980) RLW 528
High Courts30 Sept 1980Dismissed
Dhan Raj and Others Vs Kishni Devi and Others
Rajasthan High Court · (1980) WLN 542
Criminal Procedure Code, 1973 (CrPC) — Section 125Limitation Act, 1963 — Section 5
High Courts25 Sept 1980Allowed
Ram Karan and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) WLN 592
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 109, 114, 394, 482, 494
High Courts25 Sept 1980Dismissed
Associated Cement Companies Ltd. Vs The State of Rajasthan and Another
Rajasthan High Court · AIR 1981 Raj 133 : (1980) RLW 611
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 40Contract Act, 1872 — Section 23
High Courts25 Sept 1980Dismissed
Delux Roadways and Choudhary Roadways Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (1980) WLN 635
Limitation Act, 1963 — Section 5
High Courts24 Sept 1980
Gheesa Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1981 Raj 65 : (1980) RLW 450
Constitution of India, 1950 — Article 226(1), 226(3)
High Courts24 Sept 1980Allowed
Motiyan and Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1981 Raj 284 : (1981) RLW 448
Constitution of India, 1950 — Article 141, 226Land Acquisition Act, 1894 — Section 17, 17(4), 5ARajasthan Land Acquisition Act, 1953 — Section 17(4), 5A