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Rajasthan High Court judgments, 1980

291 judgments · page 15 of 15

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High Courts07 Jan 1980

Commissioner of Expenditure-tax Vs Rao Raja Vikram Singh

Rajasthan High Court · (1980) 123 ITR 190 : (1980) WLN 76

Expenditure Tax Act, 1957 — Section 3(1)
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High Courts07 Jan 1980

Vijai Hosiery Mills Vs The State of Rajasthan

Rajasthan High Court · (1980) 45 STC 345 : (1980) WLN 52

Rajasthan Sales Tax Act, 1954 — Section 16(1)(i)
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High Courts07 Jan 1980

Jai Narain Vs The Board of Revenue and Others

Rajasthan High Court · AIR 1981 Raj 11 : (1980) WLN 160

Rajasthan Land Revenue Act, 1956 — Section 123, 124, 125, 131, 132
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High Courts05 Jan 1980Dismissed

Sukh Ram and National Insurance Co. Vs Tara @ Tariya

Rajasthan High Court · (1980) WLN 247

Motor Vehicles Act, 1988 — Section 96
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High Courts05 Jan 1980Allowed

Smt. Parwati Devi Vs Harbindra Singh

Rajasthan High Court · AIR 1980 Raj 249 : (1980) RLW 66 : (1980) WLN 66

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Hindu Marriage Act, 1955 — Section 9
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High Courts04 Jan 1980Dismissed

Shankardutt Vs Vidyadevi

Rajasthan High Court · (1980) WLN 198

Hindu Marriage Act, 1955 — Section 28
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High Courts04 Jan 1980Dismissed

Jamaluddin Vs Bhinyaram and Others

Rajasthan High Court · (1980) WLN 236

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High Courts04 Jan 1980Dismissed

Jagdish Kumar Sinha Vs The State of Rajasthan and Others

Rajasthan High Court · (1980) RLW 168 : (1980) WLN 1

Constitution of India, 1950 — Article 226, 227, 235, 311
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High Courts02 Jan 1980

Commissioner of Income Tax (Central) Vs Tiwari Jhumarlal Saruplal

Rajasthan High Court · (1981) 130 ITR 449 : (1980) RLW 114

Income Tax Act, 1922 — Section 34(1), 63Income Tax Act, 1961 — Section 271, 271(1), 274, 297, 297(2)
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High Courts02 Jan 1980

Nagji and Another Vs The State

Rajasthan High Court · (1980) WLN 100

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 366
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High Courts01 Jan 1980Dismissed

Devi Singh Vs Smt. Sushila Devi

Rajasthan High Court · (1980) WLN 31

Hindu Marriage Act, 1955 — Section 10, 13, 13APenal Code, 1860 (IPC) — Section 107, 323, 500
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