High Courts18 Dec 2015Dismissed

Chandan Kanwar Vs Balwant Singh

Rajasthan High Court · (2015) 12 RAJ CK 0036

Family Courts Act, 1984 - Section 19, 19(1), 19(2)Hindu Marriage Act, 1955 - Section 13B, 23, 23(1)(bb), 28Penal Code, 1860 (IPC) - Section 303, 313, 406, 498A
High Courts16 Dec 2015Allowed

RSRTC Vs Tej Ram and Others

Rajasthan High Court · (2015) 12 RAJ CK 0010

Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 10, 33, 33(2(b), 33(2)(b), 34(2)(b)
High Courts15 Dec 2015Allowed

Mishrilal Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 12 RAJ CK 0047

Civil Procedure Code, 1908 (CPC) - Section 115, 24Constitution of India, 1950 - Article 226, 227Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 - Section 122