High Courts04 Dec 2015Allowed
Santosh Kumar Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 12 RAJ CK 0030
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 3 of 104
High Courts03 Dec 2015Disposed Off
Surendra Kumar Bhatt and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 12 RAJ CK 0037
Rajasthan Panchayati Raj Act, 1994 - Section 89
High Courts03 Dec 2015Allowed
Urmila Durlabji and Others Vs Pink City Developers Pvt. Ltd.
Rajasthan High Court · (2015) 12 RAJ CK 0021
Arbitration and Conciliation Act, 1996 - Section 34, 36Civil Procedure Code, 1908 (CPC) - Section 115, 47
High Courts03 Dec 2015Partly Allowed
Nenu Lal and Others Vs Satish Kumar Singh and Others
Rajasthan High Court · (2015) 12 RAJ CK 0009
High Courts03 Dec 2015Dismissed
Subhash Chandra Singh Vs Central Bureau of Investigation
Rajasthan High Court · (2015) 12 RAJ CK 0002
Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 161, 482Evidence Act, 1872 - Section 25, 65-B, 8
High Courts02 Dec 2015Dismissed
Laxman Singh Vs Bhura Ram and Others
Rajasthan High Court · (2015) 12 RAJ CK 0058
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151Constitution of India, 1950 - Article 136, 226, 227Rajasthan Panchayati Raj Act, 1994 - Section 43
High Courts02 Dec 2015Partly Allowed
Ghisi and Others Vs Satya Narayan and Others
Rajasthan High Court · (2015) 12 RAJ CK 0053
Penal Code, 1860 (IPC) - Section 279, 304A
High Courts02 Dec 2015Dismissed
Chotha Ram and Others Vs Lal Kanwar and Others
Rajasthan High Court · (2015) 12 RAJ CK 0041
Motor Vehicles Act, 1988 - Section 147, 166
High Courts02 Dec 2015Allowed
Rakesh Sharma Vs RSRTC and Others
Rajasthan High Court · (2015) 12 RAJ CK 0034
High Courts02 Dec 2015
Manohar Lal Saini and Others Vs The State of Rajasthan
Rajasthan High Court · (2016) CriLJ 1031
Constitution of India, 1950 - Article 21, 226, 316, 319Criminal Procedure Code, 1973 (CrPC) - Section 167, 173(8), 190, 193, 204Income Tax Act, 1961 - Section 276(c)
High Courts02 Dec 2015Dismissed
Geeta Kanwar Vs The District Collector, Sri Ganganagar and Others
Rajasthan High Court · (2016) 1 CDR 6
Constitution of India, 1950 - Article 226, 226(3)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 14, 37
High Courts02 Dec 2015
Union of India and Others Vs Anil Gadodia and Others
Rajasthan High Court · (2015) 12 RAJ CK 0001
Criminal Procedure Code, 1973 (CrPC) - Section 437, 439, 439(2)Customs Act, 1962 - Section 104, 110(1), 119(1), 124, 132
High Courts01 Dec 2015Dismissed
Ummed Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 12 RAJ CK 0052
High Courts01 Dec 2015Dismissed
Rawal Singh Vs RSRTC and Others
Rajasthan High Court · (2015) 12 RAJ CK 0051
Industrial Disputes Act, 1947 - Section 33A
High Courts01 Dec 2015Allowed
Amit Pabuwal Vs Anand Swaroop Gaur and Others
Rajasthan High Court · (2015) 12 RAJ CK 0043
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(d), Order 5 Rule 13, Order 5 Rule 15, Order 5 Rule 17, Order 5 Rule 19General Clauses Act, 1897 - Section 27
High Courts01 Dec 2015Dismissed
Saied Aalam Vs Harjeet Singh and Others
Rajasthan High Court · (2015) 12 RAJ CK 0040
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Motor Vehicles Act, 1988 - Section 166
High Courts01 Dec 2015
Pushkarna Brahmin Bhimji Ka Mohalla Vikas Samiti Vs Damodar Das and Others
Rajasthan High Court · (2015) 12 RAJ CK 0027
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, 100
High Courts01 Dec 2015Dismissed
Trilok Chand Vs Kanta and Others
Rajasthan High Court · (2015) 12 RAJ CK 0026
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Transfer of Property Act, 1882 - Section 52
High Courts01 Dec 2015Dismissed
Ayyub Ali and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 12 RAJ CK 0013
High Courts01 Dec 2015Dismissed
Dev Kishan Vs Nand Prakash and Others
Rajasthan High Court · (2016) AIR (Raj) 18 : (2016) 1 RCR(Rent) 118
Civil Procedure Code, 1908 (CPC) - Section 100