High Courts23 Nov 2015Dismissed
Rahul Gupta and Others Vs Principal of SMS Medical College & Controller of the Attached Hospital and Others
Rajasthan High Court · (2015) 11 RAJ CK 0037
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 5 of 104
High Courts23 Nov 2015Dismissed
Brijlal Jatav Vs Rajasthan State Agriculture Marketing Board
Rajasthan High Court · (2015) 11 RAJ CK 0026
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120-B
High Courts23 Nov 2015Dismissed
Poonam Chand Bhati Vs Chhoti Devi and Others
Rajasthan High Court · (2015) 11 RAJ CK 0007
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22, Order 22 Rule 3, Order 22 Rule 3(2), Order 22 Rule 9, 151Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5
High Courts20 Nov 2015Allowed
Nav Bharat Nirman Co. Vs Project Director, "RUIDP" and Others
Rajasthan High Court · (2015) 11 RAJ CK 0060
Arbitration and Conciliation Act, 1996 - Section 11
High Courts20 Nov 2015Allowed
Ummed Singh Shekhawat Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 11 RAJ CK 0020
High Courts20 Nov 2015Dismissed
O.N. Sharma Vs Dharmendra Kumar Upmanyu and Others
Rajasthan High Court · (2015) 11 RAJ CK 0018
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3Constitution of India, 1950 - Article 227
High Courts20 Nov 2015
Chetan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 11 RAJ CK 0010
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 323, 34, 341, 504
High Courts20 Nov 2015Allowed
Ashok Kumar Vs Pawan Kumar
Rajasthan High Court · (2015) 11 RAJ CK 0004
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts19 Nov 2015Allowed
Prakash Chand Meena and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 11 RAJ CK 0034
High Courts19 Nov 2015Dismissed
U.N. Automobiles Pvt. Ltd. and Others Vs Bank of Baroda
Rajasthan High Court · (2015) 11 RAJ CK 0027
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 16, 16(1), 2(h)Constitution of India, 1950 - Article 226, 227Contract Act, 1872 - Section 16, 16(1), 16(1)(a), 16(1)(b)
High Courts19 Nov 2015Dismissed
Shobharani Vs Chandra Singh and Others
Rajasthan High Court · (2015) 11 RAJ CK 0021
Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 226, 227Rajasthan Stamp Act, 1998 - Section 2, 37, 39, 41, 42
High Courts19 Nov 2015Dismissed
Bhagvati Lal Mena Vs RPSC and Others
Rajasthan High Court · (2015) 11 RAJ CK 0013
High Courts19 Nov 2015Allowed
Rajesh Pal and Others Vs Bhawani Singh Rathore and Others
Rajasthan High Court · (2015) 11 RAJ CK 0003
Constitution of India, 1950 - Article 14Contract Act, 1872 - Section 23
High Courts18 Nov 2015Allowed
Amarnath Bhargava and Others Vs Suraj Prakash Bhargava and Others
Rajasthan High Court · (2015) 11 RAJ CK 0061
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 2, 96Evidence Act, 1872 - Section 91, 92, 92(1)Transfer of Property Act, 1882 - Section 54, 58, 58(a), 58(c)
High Courts18 Nov 2015Dismissed
Abdul Adil Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 11 RAJ CK 0059
Constitution of India, 1950 - Article 226
High Courts18 Nov 2015Dismissed
Medical Designs (India) Pvt. Ltd. Vs Rajasthan State Industrial Development & Investment Corporation Ltd. and Others
Rajasthan High Court · (2015) 11 RAJ CK 0051
Constitution of India, 1950 - Article 14, 226
High Courts18 Nov 2015Dismissed
Vikash Choudhary and Others Vs Rajasthan University of Heath Science and Others
Rajasthan High Court · (2015) 11 RAJ CK 0049
Constitution of India, 1950 - Article 226National Council for Teacher Education Act, 1993 - Section 14(6)
High Courts18 Nov 2015Dismissed
Sugan Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 11 RAJ CK 0044
High Courts18 Nov 2015Partly Allowed
Mangtu Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 11 RAJ CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 437APenal Code, 1860 (IPC) - Section 100, 103, 147, 148, 149
High Courts18 Nov 2015Disposed Off
Chhotu and Others Vs Board of Revenue and Others
Rajasthan High Court · (2015) 11 RAJ CK 0005
Constitution of India, 1950 - Article 227Rajasthan Tenancy Act, 1955 - Section 19Specific Relief Act, 1963 - Section 34