COURT ARCHIVE

Rajasthan High Court judgments, 2015

2,074 judgments · page 6 of 104

High Courts18 Nov 2015Dismissed

All India SBBJ Employees Coordination Committee Vs Union of India and Others

Rajasthan High Court · (2015) 11 RAJ CK 0002

Evidence Act, 1872 - Section 126, 129Industrial Disputes Act, 1947 - Section 3, 36Trade Unions Act, 1926 - Section 22, 3, 6, 6(e)

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High Courts17 Nov 2015Dismissed

Ram Kishore and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 11 RAJ CK 0058

Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 9Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)

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High Courts17 Nov 2015Dismissed

State of Rajasthan Vs Badri Lal

Rajasthan High Court · (2015) 11 RAJ CK 0047

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 326

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High Courts17 Nov 2015Disposed Off

Khudra Anaj Vyapari Sangh and Others Vs State of Raj and Others

Rajasthan High Court · (2015) 11 RAJ CK 0042

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14

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High Courts17 Nov 2015Dismissed

State of Rajasthan Vs Amer Singh and Others

Rajasthan High Court · (2015) 11 RAJ CK 0039

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 319Penal Code, 1860 (IPC) - Section 148, 149, 302

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High Courts17 Nov 2015

Kotak Mahindra Bank Limited Vs Hari Ugam Marketing & Distribution Company Pvt. Limited

Rajasthan High Court · (2016) 133 SCL 424

Negotiable Instruments Act, 1881 (NI) - Section 138Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19

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High Courts17 Nov 2015Allowed

Perfect Thread Mills Limited Vs The Competent Authority (Land Acquisition) cum SDO and Others

Rajasthan High Court · (2015) 11 RAJ CK 0028

Arbitration Act, 1940 - Section 15, 30Arbitration and Conciliation Act, 1996 - Section 18, 23, 23(1), 24, 28Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24

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High Courts17 Nov 2015Allowed

Harish Nagpal Vs State and Others

Rajasthan High Court · (2016) LabIC 401

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High Courts17 Nov 2015Disposed Off

Raghuveer Singh Vs State of Rajasthan

Rajasthan High Court · (2017) 1 RajCriC 219

Criminal Procedure Code, 1973 (CrPC) - Section 193, Section 319

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High Courts16 Nov 2015

Prakash Hiragar Vs State of Rajasthan

Rajasthan High Court · (2015) 11 RAJ CK 0046

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High Courts16 Nov 2015Dismissed

State of Rajasthan Vs Kumbharam and Others

Rajasthan High Court · (2015) 11 RAJ CK 0040

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307

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High Courts06 Nov 2015Dismissed

Union of India and Others Vs Ishwar D. Naik

Rajasthan High Court · (2016) LabIC 736

Army Act, 1950 - Section 164, 70Penal Code, 1860 (IPC) - Section 375, 497

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High Courts06 Nov 2015Partly Allowed

State of Rajasthan and Others Vs Asharam and Others

Rajasthan High Court · (2016) 1 RLW 615

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 173(8), 311Evidence Act, 1872 - Section 165, 65BJuvenile Justice Act, 1986 - Section 23, 26

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High Courts05 Nov 2015Dismissed

Maheshwari Vani Prakashan Pvt. Ltd. and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 11 RAJ CK 0056

Constitution of India, 1950 - Article 14, 226, 299

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High Courts05 Nov 2015Disposed Off

I.K. Mansoori Vs Union of India and Others

Rajasthan High Court · (2015) 11 RAJ CK 0031

Constitution of India, 1950 - Article 12, 14, 16

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High Courts04 Nov 2015

Commercial Taxes Officer Vs Ramdev Food Products Pvt. Ltd. and Others

Rajasthan High Court · (2016) 53 GST 171 : (2016) 88 VST 161

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High Courts04 Nov 2015Allowed

Shakila Vs State of Rajasthan

Rajasthan High Court · (2015) 11 RAJ CK 0053

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 438Penal Code, 1860 (IPC) - Section 120B, 193, 197, 199, 420Rajasthan Panchayati Raj Act, 1994 - Section 39(2)

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High Courts04 Nov 2015Dismissed

Om Prakash Srimali Vs Municipal Corporation, Udaipur

Rajasthan High Court · (2015) 11 RAJ CK 0048

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151

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High Courts04 Nov 2015Dismissed

Anil Vs Kaluram Bairwa and Others

Rajasthan High Court · (2016) 1 ACC 876 : (2015) 4 CDR 2196

Motor Vehicles Act, 1988 - Section 133, 173

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High Courts04 Nov 2015Dismissed

Arun Singhvi Vs The New India Assurance Co. Ltd. and Others

Rajasthan High Court · (2015) 11 RAJ CK 0032

Constitution of India, 1950 - Article 129, 14, 141, 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33, 47, 47(2)

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