High Courts26 Oct 2015Allowed
Kanhaiya Lal Vs Shanti Lal and Others
Rajasthan High Court · (2015) 10 RAJ CK 0075
Civil Procedure Code, 1908 (CPC) - Section 96Transfer of Property Act, 1882 - Section 52
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 8 of 104
High Courts26 Oct 2015
Assistant Commissioner (AE), Abu Road Vs National Engineering Industries Ltd.
Rajasthan High Court · (2015) 10 RAJ CK 0073
High Courts26 Oct 2015Dismissed
Ram Gopal Kumawat Vs United Commercial Bank and Others
Rajasthan High Court · (2015) 10 RAJ CK 0069
Constitution of India, 1950 - Article 14, 16, 19, 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 125Evidence Act, 1872 - Section 114(e)
High Courts26 Oct 2015Dismissed
The State of Rajasthan and Others Vs Hawji Meena
Rajasthan High Court · (2015) 10 RAJ CK 0065
Industrial Disputes Act, 1947 - Section 25(a), 25F
High Courts26 Oct 2015Dismissed
Mohammed Hanif Vs Rajasthan Financial Corporation and Others
Rajasthan High Court · (2015) 10 RAJ CK 0051
Civil Procedure Code, 1908 (CPC) - Section 96State Financial Corporations Act, 1951 - Section 29
High Courts26 Oct 2015Dismissed
The State of Rajasthan and Others Vs Karu Lal Meena
Rajasthan High Court · (2015) 10 RAJ CK 0043
Industrial Disputes Act, 1947 - Section 25(a), 25F
High Courts26 Oct 2015Allowed
Baldev Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 RLW 435
Constitution of India, 1950 - Article 311
High Courts26 Oct 2015Dismissed
Raj Kumar Vs Jos Methis and Others
Rajasthan High Court · (2015) 10 RAJ CK 0035
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 14 Rule 5, Order 9 Rule 13, 151Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 16, 16(c), 19(d)
High Courts16 Oct 2015Dismissed
Anushakti Officers Sansthan and Others Vs Union of India and Others
Rajasthan High Court · (2015) 10 RAJ CK 0078
Constitution of India, 1950 - Article 14, 226
High Courts16 Oct 2015
Assistant Commercial Tax Officer Vs Swastik Agencies and Others
Rajasthan High Court · (2015) 10 RAJ CK 0064
High Courts16 Oct 2015Dismissed
Kamakshi Agarwal Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 10 RAJ CK 0062
Constitution of India, 1950 - Article 226
High Courts16 Oct 2015
Sua Devi Vs Shravanram and Others
Rajasthan High Court · (2015) 10 RAJ CK 0059
High Courts16 Oct 2015Dismissed
Sri Achalgachh Jain Shwetambar Trust and Others Vs Commissioner (Devasthan), Udaipur and Others
Rajasthan High Court · (2015) 10 RAJ CK 0049
Rajasthan Public Trusts Act, 1959 - Section 20, 23
High Courts16 Oct 2015Dismissed
Mukesh Kumar Sharma Vs State (Medical and Health) and Others
Rajasthan High Court · (2015) 10 RAJ CK 0039
Constitution of India, 1950 - Article 14, 16, 309
High Courts16 Oct 2015Allowed
Basanti Devi and Others Vs Masjid Panch Visaytiyan and Others
Rajasthan High Court · (2015) 10 RAJ CK 0029
Transfer of Property Act, 1882 - Section 106
High Courts15 Oct 2015Allowed
Maharaja Shree Umaid Mills Limited Vs V.S. Lignite Power Pvt. Ltd.
Rajasthan High Court · (2015) 10 RAJ CK 0066
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 16, 34, 8
High Courts15 Oct 2015Allowed
In Re: Kishangarh Fabrics Limited
Rajasthan High Court · (2015) 10 RAJ CK 0057
High Courts15 Oct 2015Allowed
United India Insurance Company Ltd. Vs Ashokraj and Others
Rajasthan High Court · (2015) 10 RAJ CK 0044
High Courts15 Oct 2015
A.C.T.O., A/E, Sirohi Vs Mehta Mohan Raj Dev Raj
Rajasthan High Court · (2015) 10 RAJ CK 0041