High Courts15 Oct 2015
Commercial Taxes Officer, Circle Pali Vs Jaswant Raj Vijay Raj Bohra & Company
Rajasthan High Court · (2015) 10 RAJ CK 0040
Constitution of India, 1950 - Article 265, 269, 286
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 9 of 104
High Courts15 Oct 2015Allowed
Param Sukh Vs Gram Panchayat Urmed and Others
Rajasthan High Court · (2015) 10 RAJ CK 0030
Industrial Disputes Act, 1947 - Section 25-F
High Courts15 Oct 2015Partly Allowed
Jhutharam and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 10 RAJ CK 0026
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 16, 18, 31, 31Rajasthan Land Revenue Act, 1956 - Section 90-A
High Courts14 Oct 2015Dismissed
Om Prakash and Others Vs Ram Vilas and Others
Rajasthan High Court · (2016) 1 WLN 383
Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 63(3), 65, 65(c)
High Courts14 Oct 2015Dismissed
State of Rajasthan Vs Sumersingh
Rajasthan High Court · (2015) 10 RAJ CK 0056
Criminal Procedure Code, 1973 (CrPC) - Section 174, 313Penal Code, 1860 (IPC) - Section 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts14 Oct 2015Dismissed
State of Rajasthan Vs Daloo Ram
Rajasthan High Court · (2015) 10 RAJ CK 0055
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts14 Oct 2015Dismissed
Rajasthan Public Service Commission Vs Hunny Chugh and Others
Rajasthan High Court · (2015) 10 RAJ CK 0052
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2
High Courts14 Oct 2015Dismissed
Jamindara Trading Company Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 10 RAJ CK 0048
Constitution of India, 1950 - Article 226
High Courts14 Oct 2015Dismissed
Bidami Vs Kishnaram and Others
Rajasthan High Court · (2015) 10 RAJ CK 0047
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11, Order 20 Rule 3, Order 22 Rule 4, Order 41 Rule 23, Order 41 Rule 23A
High Courts14 Oct 2015Dismissed
Priti Parihar and Others Vs Mali Sansthan, Jodhpur (Registered Society)
Rajasthan High Court · (2015) 10 RAJ CK 0046
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100, 96
High Courts14 Oct 2015Dismissed
Gul Bibi and Others Vs Zakia Begum and Others
Rajasthan High Court · (2015) 10 RAJ CK 0045
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, Order 7 Rule 7Rajasthan Court Fees and Suits Valuation Act, 1961 - Section 4
High Courts12 Oct 2015Allowed
Dhanna Lal Vs Smt. Ram Pyari
Rajasthan High Court · (2017) 1 WLN 537
Civil Procedure Code, 1908 (CPC) - Rule 13, Section 9Limitation Act, 1963 - Article 123, Section 5
High Courts09 Oct 2015Dismissed
Sunil Bishnoi Vs Indian Oil Corporation Ltd. and Others
Rajasthan High Court · (2015) 10 RAJ CK 0060
Constitution of India, 1950 - Article 226Rajasthan Land Revenue Act, 1956 - Section 90ARajasthan Tenancy Act, 1955 - Section 45
High Courts09 Oct 2015Dismissed
State of Rajasthan Vs Sitaram
Rajasthan High Court · (2015) 10 RAJ CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts09 Oct 2015Dismissed
Shyama Vs Prithvi Singh and Others
Rajasthan High Court · (2016) 1 CDR 121
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10, Order 41 Rule 27, Order 41 Rule 27(1), Order 6 Rule 2Evidence Act, 1872 - Section 101Hindu Adoptions and Maintenance Act, 1956 - Section 10, 11, 16, 6, 7
High Courts08 Oct 2015Dismissed
Varun Tiwari Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 10 RAJ CK 0079
High Courts08 Oct 2015Dismissed
Balotra Water Pollution Control and Research Foundation Trust (BWPCRT) Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 CDR 73 : (2016) 1 RLW 671
Constitution of India, 1950 - Article 19, 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 100National Green Tribunal Act, 2010 - Section 14, 20, 22, 29
High Courts08 Oct 2015
Mridula Bhatnagar Vs The Raj. Non-Government Educational Institutions Tribunal and Others
Rajasthan High Court · (2015) 10 RAJ CK 0020
Penal Code, 1860 (IPC) - Section 193, 228
High Courts08 Oct 2015Dismissed
Bhupendra Pratap Singh Rathore Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 10 RAJ CK 0015
Constitution of India, 1950 - Article 226
High Courts08 Oct 2015Dismissed
Salim Khan Vs Smt. Jubaida Begum
Rajasthan High Court · (2017) 1 WLN 285
Civil Procedure Code, 1908 (CPC) - Section 47Rajasthan Co-operative Societies Act, 1965 - Section 58