CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments, 2015

2,074 judgments · page 10 of 104

High Courts07 Oct 2015Dismissed

Anubhav Purohit Vs State of Rajasthan

Rajasthan High Court · (2015) 10 RAJ CK 0063

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 299, 438, 82Penal Code, 1860 (IPC) - Section 120B, 304B, 306, 406, 420
Read judgment
High Courts05 Oct 2015

Sattu and Others Vs The State of Rajasthan

Rajasthan High Court · (2016) 1 RLW 321

Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173(8), 299, 437-APenal Code, 1860 (IPC) - Section 120B, 120-B, 201, 302, 34
Read judgment
High Courts01 Oct 2015Dismissed

Uma Gupta and Others Vs Union of India

Rajasthan High Court · (2015) 10 RAJ CK 0042

Arbitration Act, 1940 - Section 14, 17Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(d), Order 9 Rule 13, Order 9 Rule 7, 104, 151
Read judgment