High Courts01 Oct 2015Allowed
Lalit Paliwal and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 10 RAJ CK 0009
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 11 of 104
High Courts01 Oct 2015
Neha Tailor and Others Vs State and Others
Rajasthan High Court · (2015) 10 RAJ CK 0008
Constitution of India, 1950 - Article 226
High Courts30 Sept 2015Dismissed
Ram Singh Kaswa and Others Vs CBI and Others
Rajasthan High Court · (2015) 09 RAJ CK 0067
Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 154(3), 156, 156 (3)Penal Code, 1860 (IPC) - Section 120-B, 166, 167, 169, 175Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(1)(c), 13(2)
High Courts29 Sept 2015Dismissed
Daulat Ram Vs The State of Raj.
Rajasthan High Court · (2015) 09 RAJ CK 0104
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts29 Sept 2015Allowed
Bal Krishan Joshi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 173(8)Penal Code, 1860 (IPC) - Section 409, 420, 467, 468, 471
High Courts29 Sept 2015Dismissed
Ajay Chopra and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0063
High Courts29 Sept 2015Disposed off
Chandra Shekhar Batra Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 374, 389, 389(1), 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts29 Sept 2015Allowed
Vijay Kant Meena and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 1801
Constitution of India, 1950 - Article 244(1)
High Courts29 Sept 2015Allowed
Rakesh Kumar Vs Secretary (Admn.), AVVNL, Ajmer and Others
Rajasthan High Court · (2015) 09 RAJ CK 0017
Succession Act, 1925 - Section 372
High Courts29 Sept 2015Dismissed
Nanak Crockery Vs Ratan Singh Ranawat
Rajasthan High Court · (2017) ACD 303 : (2017) 1 NIJ 55
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts28 Sept 2015
The Rajasthan Tax Consultants Association and Others Vs The Union of India and Others
Rajasthan High Court · (2015) 09 RAJ CK 0089
High Courts28 Sept 2015
Bhupendra Pratap Singh Rathore Vs State of Raj. and Others
Rajasthan High Court · (2015) 09 RAJ CK 0075
Constitution of India, 1950 - Article 226
High Courts28 Sept 2015Dismissed
Modern Insulators Limited Vs Modern Polytex Limited
Rajasthan High Court · (2015) 09 RAJ CK 0062
Securities Contracts (Regulation) Act, 1956 - Section 21A
High Courts28 Sept 2015Partly Allowed
SVR Electricals (P) Ltd. Vs Jaipur Vidyut Vitran Nigam Ltd. and Others
Rajasthan High Court · (2015) 09 RAJ CK 0061
High Courts28 Sept 2015Allowed
Banshi Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120-B, 419, 420, 467, 468
High Courts24 Sept 2015Dismissed
Amar Chand Pungaliya Vs The Municipal Corporation, Jodhpur
Rajasthan High Court · (2015) 09 RAJ CK 0107
High Courts24 Sept 2015Allowed
Sabir Ali Vs State of Rajasthan
Rajasthan High Court · (2015) 09 RAJ CK 0105
Criminal Procedure Code, 1973 (CrPC) - Section 313, 437AEvidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 34
High Courts24 Sept 2015Dismissed
Kamal Kumar and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0087
Constitution of India, 1950 - Article 14Transfer of Property Act, 1882 - Section 106, 111
High Courts24 Sept 2015Dismissed
Bhanwar Bishnoi Vs Ram Kumar
Rajasthan High Court · (2015) 09 RAJ CK 0070
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, 151
High Courts24 Sept 2015Disposed off
Gouri Shankar Sharma and Others Vs Rajasthan Public Service Commission and Others
Rajasthan High Court · (2015) 09 RAJ CK 0060