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Rajasthan High Court judgments, 2015

2,074 judgments · page 104 of 104

High Courts05 Jan 2015Dismissed

Syed Mohammad Zama Vs State of Rajasthan

Rajasthan High Court · (2015) 320 ELT 431

Civil Procedure Code, 1908 (CPC) - Section 132Criminal Procedure Code, 1973 (CrPC) - Section 2, 4, 436, 439, 5Customs Act, 1962 - Section 100, 101, 102, 104, 107
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High Courts05 Jan 2015Dismissed

Nitesh Tambi Vs State of Rajasthan

Rajasthan High Court · (2015) 01 RAJ CK 0101

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 439Penal Code, 1860 (IPC) - Section 363, 366, 366A, 375, 376Prohibition of Child Marriage Act, 2006 - Section 12, 9
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High Courts05 Jan 2015Dismissed

Mahendra Singh Vs Murti Devi

Rajasthan High Court · (2015) 1 CDR 169

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d)Constitution of India, 1950 - Article 227Rajasthan Tenancy Act, 1955 - Section 188, 207, 230, 88, 89
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High Courts05 Jan 2015Dismissed

Panmal Vs Jamna Das

Rajasthan High Court · (2015) 2 CDR 552 : (2015) 1 RCR(Rent) 370 : (2015) 2 RLW 1091 : (2015) 3 WLN 124 : (2015) 1 WLN 321

Civil Procedure Code, 1908 (CPC) - Section 100
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High Courts05 Jan 2015Dismissed

Karnail Singh Vs State of Rajasthan

Rajasthan High Court · (2015) 3 RLW 1979

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Rajasthan Tenancy Act, 1955 - Section 53, 88Transfer of Property Act, 1882 - Section 53A, 54
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High Courts05 Jan 2015Dismissed

Navin Bhansali Vs Aslam Mehar

Rajasthan High Court · (2015) 01 RAJ CK 0094

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151Rajasthan Tenancy Act, 1955 - Section 183, 53, 88, 89
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High Courts05 Jan 2015Partly Allowed

Harish Chandra Vs Vidhya Rani

Rajasthan High Court · (2015) 2 WLN 289

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, 151, 96Evidence Act, 1872 - Section 45, 47, 67, 68Succession Act, 1925 - Section 59, 63
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