High Courts06 Jan 2015Dismissed
Abdul Karim Vs State Bank of Bikaner and Jaipur
Rajasthan High Court · (2015) 2 CDR 730 : (2015) 1 WLN 250
Civil Procedure Code, 1908 (CPC) - Section 34, 96
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 103 of 104
High Courts06 Jan 2015Allowed
Duli Chand Gurjar Vs The Nuclear Power Corporation of India Ltd.
Rajasthan High Court · (2015) 01 RAJ CK 0055
High Courts06 Jan 2015Allowed
Ramjani and Others Vs State of Rajasthan
Rajasthan High Court · (2016) 1 Crimes 262 : (2015) 1 RLW 415 : (2015) 1 WLN 427
Criminal Procedure Code, 1973 (CrPC) - Section 157, 157(1), 161, 173, 313Penal Code, 1860 (IPC) - Section 149, 302, 304, 307, 323
High Courts06 Jan 2015Allowed
Hamer Lal Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471
High Courts05 Jan 2015Dismissed
Subhash Chand Saini Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 CDR 1158
Constitution of India, 1950 - Article 226, 243-O(a), 243ZG, 329(b)Rajasthan Panchayati Raj Act, 1994 - Section 117
High Courts05 Jan 2015Dismissed
Sanjay Kumar Garg Vs IDBI Bank Ltd. and Others
Rajasthan High Court · (2015) 3 CDR 1064
High Courts05 Jan 2015Disposed off
Jaipal Gupta Vs Kheenv Singh
Rajasthan High Court · (2015) 2 CDR 1021 : (2015) 2 WLN 55
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts05 Jan 2015Dismissed
Shankari Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 994
Rajasthan Land Revenue Act, 1956 - Section 91
High Courts05 Jan 2015Disposed off
Urban Improvement Trust Vs The Recovery Officer-I, Debts Recovery Tribunal and Others
Rajasthan High Court · (2015) 2 CDR 804
Constitution of India, 1950 - Article 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 30
High Courts05 Jan 2015Dismissed
Chaand Cottons Vs Union of India and Others
Rajasthan High Court · (2015) 2 CDR 738
High Courts05 Jan 2015Dismissed
Bhajan Lal Vs State and Others
Rajasthan High Court · (2015) 2 RLW 1188
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 363, 364, 366Protection of Children from Sexual Offences Act, 2012 - Section 7, 8
High Courts05 Jan 2015Dismissed
Salimuddin and Others Vs Jaipur Development Authority and Others
Rajasthan High Court · (2015) 2 CDR 722 : (2015) 2 RLW 1186
Jaipur Development Authority Act, 1982 - Section 79Rajasthan Municipalities Act, 2009 - Section 304
High Courts05 Jan 2015Dismissed
Abdul Aziz and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 313
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5
High Courts05 Jan 2015Dismissed
Rajan Setia and Others Vs Satish Kumar and Others
Rajasthan High Court · (2015) 01 RAJ CK 0211
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2
High Courts05 Jan 2015Allowed
Bharat Petroleum Corporation Ltd. Vs RSRTC and Others
Rajasthan High Court · (2015) 2 CDR 719
High Courts05 Jan 2015
Oriental Insurance Co. Ltd. Vs Nanu Ram and Others
Rajasthan High Court · (2015) 1 WLN 466
Constitution of India, 1950 - Article 227
High Courts05 Jan 2015Disposed off
Ganesh Dutt Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 556 : (2015) 1 WLN 415
High Courts05 Jan 2015Dismissed
Madan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 256
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471
High Courts05 Jan 2015Dismissed
Ajmer Vidyut Vitran Nigam Limited and Others Vs Kailash Kunwar and Others
Rajasthan High Court · (2015) 1 WLN 261
High Courts05 Jan 2015Allowed
Bhanwara Ram Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 473
Constitution of India, 1950 - Article 226