COURT ARCHIVE

Rajasthan High Court judgments, 2015

2,074 judgments · page 102 of 104

High Courts06 Jan 2015Allowed

Rewant Ram and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 1 WLN 177

Criminal Procedure Code, 1973 (CrPC) - Section 161, 299, 374(2)Evidence Act, 1872 - Section 25, 26, 27Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302

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High Courts06 Jan 2015Dismissed

Bhuri Bai Vs Mani Lal Raut and Others

Rajasthan High Court · (2015) 3 RLW 2028

Motor Vehicles Act, 1988 - Section 166, 173Penal Code, 1860 (IPC) - Section 279, 304-A

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High Courts06 Jan 2015Disposed off

Durgesh Sharma Vs Family Court No. 1 and Others

Rajasthan High Court · (2015) 2 CDR 1015

Family Courts Act, 1984 - Section 7Hindu Marriage Act, 1955 - Section 13, 21B(2), 21-B(2)

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High Courts06 Jan 2015Dismissed

Gopesh Tiwari Vs Union of India and Others

Rajasthan High Court · (2015) 2 CDR 923

Indian Medical Council Act, 1956 - Section 13(3)

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High Courts06 Jan 2015Disposed off

Rajendra Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 2 CDR 773

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High Courts06 Jan 2015

R.S.R.T.C. and Others Vs Lokendra and Others

Rajasthan High Court · (2015) 2 CDR 771

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High Courts06 Jan 2015Allowed

Chhuttan Lal and Others Vs Kamli Devi and Others

Rajasthan High Court · (2015) 2 RLW 1714

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High Courts06 Jan 2015Dismissed

Balu Ram Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 1 WLN 468

Constitution of India, 1950 - Article 226Rajasthan Panchayati Raj Act, 1994 - Section 38

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High Courts06 Jan 2015Dismissed

Chandra Kanta Vs Secretary, UIT

Rajasthan High Court · (2015) 1 WLN 452

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High Courts06 Jan 2015Disposed off

Vijay Pathak Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 1 WLN 446

Constitution of India, 1950 - Article 21

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High Courts06 Jan 2015

Ajay Singh Vs Chanchal

Rajasthan High Court · (2015) 1 WLN 445

Hindu Marriage Act, 1955 - Section 21(B)(2), 24

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High Courts06 Jan 2015Disposed off

Shiv Charan Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 1 WLN 444

Rajasthan Land Revenue Act, 1956 - Section 91

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High Courts06 Jan 2015Allowed

Sonia Vs Ambaram

Rajasthan High Court · (2015) 1 CDR 542

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High Courts06 Jan 2015

Naeem Mohammad and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 1 WLN 359

Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 201, 302, 365

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High Courts06 Jan 2015Dismissed

Radha Mohan Vs Girdhari Singh

Rajasthan High Court · (2015) 2 CDR 797 : (2015) 1 WLN 340

Civil Procedure Code, 1908 (CPC) - Section 100

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High Courts06 Jan 2015Dismissed

Ram Chandra Vs Mandir Shree Vishwanath Mahadev

Rajasthan High Court · (2015) 2 RCR(Rent) 8 : (2015) 1 WLN 353

Civil Procedure Code, 1908 (CPC) - Section 100Rajasthan Public Trusts Act, 1959 - Section 53, 60, 61(2)(g)Transfer of Property Act, 1882 - Section 106, 13

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High Courts06 Jan 2015Partly Allowed