High Courts09 Jan 2015
Saboo Cement Industries Vs Assistant Commercial Tax Officer, Ward-5
Rajasthan High Court · (2015) 80 VST 72
Rajasthan Value Added Tax Act, 2003 - Section 10, 16(1)(b), 3, 4(e)(i), 5
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 100 of 104
High Courts09 Jan 2015Dismissed
Sonu Saini Vs Akram and Others
Rajasthan High Court · (2015) 1 WLN 450
Constitution of India, 1950 - Article 227
High Courts09 Jan 2015Dismissed
Anil Bareja Vs The Chairman, Railway Board and Others
Rajasthan High Court · (2015) 1 WLN 425
Constitution of India, 1950 - Article 226
High Courts09 Jan 2015Dismissed
Ghisaram Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 418
Constitution of India, 1950 - Article 14, 21Rajasthan Panchayati Raj Act, 1994 - Section 19, 19(1)
High Courts09 Jan 2015
Balbeer Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 2 RLW 978
Criminal Procedure Code, 1973 (CrPC) - Section 437-AEvidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120B, 201, 302, 364
High Courts09 Jan 2015
Ratan and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 2 RLW 929
Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 324
High Courts09 Jan 2015Dismissed
Vijay Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0074
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 328, 482Penal Code, 1860 (IPC) - Section 406, 498-A, 84
High Courts09 Jan 2015Dismissed
Janki Prasad Singhal Vs Sunil
Rajasthan High Court · (2015) 1 WLN 241
High Courts09 Jan 2015Dismissed
Om Prakash Vs Union Bank of India
Rajasthan High Court · (2015) 1 WLN 392
High Courts09 Jan 2015Dismissed
Jindal Securities Pvt. Ltd. Vs Sistema Shyam Teleservices Ltd.
Rajasthan High Court · (2015) 127 CLA 65 : (2015) 190 CompCas 292
Civil Procedure Code, 1908 (CPC) - Section 151Companies Act, 1956 - Section 205, 391(2), 392, 393, 394
High Courts09 Jan 2015Disposed off
In Re: Rathi Alloys and Steels Limited
Rajasthan High Court · (2015) 191 CompCas 475
Transfer of Property Act, 1882 - Section 55, 55(1)(d)
High Courts09 Jan 2015Dismissed
S.S. Medical Systems (India) Pvt. Ltd. Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0016
Constitution of India, 1950 - Article 14, 16, 19(1)(g)
High Courts08 Jan 2015Dismissed
Bajaj Allianz Gen. Ins. Co. Vs Premwati and Others
Rajasthan High Court · (2015) 3 CDR 1496
High Courts08 Jan 2015Dismissed
Ishaq Vs State of Raj.
Rajasthan High Court · (2015) 3 CCR 119 : (2015) 2 RLW 1130
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 300, 302, 304
High Courts08 Jan 2015Partly Allowed
Union of India Vs J.K. Synthetics Ltd.
Rajasthan High Court · (2015) 320 ELT 542
High Courts08 Jan 2015Dismissed
Gursewak Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 471
Constitution of India, 1950 - Article 226Rajasthan Tenancy Act, 1955 - Section 188, 212, 53, 88, 91
High Courts08 Jan 2015
Madhu Baia Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 RLW 1928 : (2015) 2 SCT 330
High Courts08 Jan 2015
Uma Dutt Vs Ramesh Chandra and Others
Rajasthan High Court · (2015) 1 WLN 413
Benami Transactions (Prohibition) Act, 1988 - Section 4, 4(2)Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts08 Jan 2015Dismissed
Municipal Council Vs Kishore Singh and Others
Rajasthan High Court · (2015) 1 WLN 369
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts08 Jan 2015Allowed
Rajnish Goyal and Others Vs Savita Devi Paliwal and Others
Rajasthan High Court · (2015) 1 WLN 364
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5, 151