High Courts14 Jan 2015Allowed

Ranjeet Bhati Vs State of Rajasthan

Rajasthan High Court · (2015) 01 RAJ CK 0076

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13-BPenal Code, 1860 (IPC) - Section 323, 406, 498-A
High Courts14 Jan 2015Dismissed

Umar Vs Ulfat

Rajasthan High Court · (2015) 01 RAJ CK 0061

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 43 Rule 1(r)
High Courts13 Jan 2015Allowed

Sukhpal Vs State of Rajasthan

Rajasthan High Court · (2015) 2 RLW 1379

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2), 437ANarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 42, 42(1), 42(2), 50Penal Code, 1860 (IPC) - Section 379
High Courts13 Jan 2015Dismissed

Babu Bhai Kasyap Vs Legal Representatives

Rajasthan High Court · (2015) 01 RAJ CK 0079

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1, Order 1 Rule 1, Order 1 Rule 3, Order 2 Rule 2, Order 2 Rule 2Transfer of Property Act, 1882 - Section 106