High Courts16 Jan 2015
Commissioner of Income Tax-II Vs Krishi Upaj Mandi Samiti
Rajasthan High Court · (2015) 01 RAJ CK 0009
Income Tax Act, 1961 - Section 11, 11(1), 11(1)(a), 12-A, 32
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 97 of 104
High Courts16 Jan 2015
Commissioner of Income Tax Vs Krishi Upaj Mandi Samiti
Rajasthan High Court · (2015) 01 RAJ CK 0008
Income Tax Act, 1961 - Section 11, 11(1), 12-A, 60, 61
High Courts16 Jan 2015Dismissed
Union of India Vs K.C. Malviya
Rajasthan High Court · (2015) 01 RAJ CK 0007
Constitution of India, 1950 - Article 14
High Courts15 Jan 2015Partly Allowed
Banwarilal and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 3 RLW 2338
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Evidence Act, 1872 - Section 114APenal Code, 1860 (IPC) - Section 363, 366, 366A, 376, 376(2)(g)
High Courts15 Jan 2015Dismissed
Dulari Devi and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2015 Raj 84 : (2015) 4 RLW 3114
Constitution of India, 1950 - Article 14, 19, 21, 213, 213(2)(b)Rajasthan Panchayati Raj Act, 1994 - Section 117, 19, 19(g), 19(gg), 2(kk)
High Courts15 Jan 2015Dismissed
Devi Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 3 RLW 2197
Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 389(1)Penal Code, 1860 (IPC) - Section 148, 149, 307, 332, 353
High Courts15 Jan 2015Disposed off
Kailash Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 421
High Courts15 Jan 2015
Rajan Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 374
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 120(B), 120B, 201, 302, 363
High Courts15 Jan 2015
Umari Vs Devi Singh
Rajasthan High Court · (2015) 01 RAJ CK 0130
Motor Vehicles Act, 1988 - Section 173
High Courts15 Jan 2015Dismissed
Ram Chandra Jat Vs State Bank of India
Rajasthan High Court · (2015) 01 RAJ CK 0129
Constitution of India, 1950 - Article 226
High Courts15 Jan 2015Allowed
Pawan Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0128
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200, 202, 482Penal Code, 1860 (IPC) - Section 109, 147, 323, 341, 420
High Courts15 Jan 2015Dismissed
Govind Narayan Purohit Vs State of Raj.
Rajasthan High Court · (2015) 2 CDR 807 : (2015) 2 RLW 1672
Constitution of India, 1950 - Article 14, 16, 309, 320(2)
High Courts15 Jan 2015Allowed
Harak Chand Dangi Vs State of Raj.
Rajasthan High Court · (2015) 01 RAJ CK 0126
Constitution of India, 1950 - Article 311(2)Rajasthan Municipalities Act, 2009 - Section 310
High Courts15 Jan 2015Dismissed
Ayub Khan Vs Rajasthan Board of Muslim Wakfs
Rajasthan High Court · (2015) 01 RAJ CK 0125
Constitution of India, 1950 - Article 12, 127, 14, 16, 311Penal Code, 1860 (IPC) - Section 409, 420
High Courts15 Jan 2015
State of Rajasthan Vs Nara
Rajasthan High Court · (2015) 3 RLW 2024
Limitation Act, 1963 - Section 5Workmens Compensation Act, 1923 - Section 30
High Courts15 Jan 2015Allowed
Jitendra Kumar Meena Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0121
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 41, 42
High Courts15 Jan 2015Dismissed
Sumit Manchanda Vs Appellate Rent Tribunal
Rajasthan High Court · (2015) 01 RAJ CK 0114
Constitution of India, 1950 - Article 226, 227
High Courts15 Jan 2015Allowed
Prayag Singh Rauthore Vs The Managing Director Ajmer
Rajasthan High Court · (2015) 01 RAJ CK 0113
High Courts14 Jan 2015Allowed
Representatives of Maheshwari Samaj Vs Narendra Kumar and Others
Rajasthan High Court · (2015) 3 WLN 299
High Courts14 Jan 2015Disposed off
Tara Singh and Others Vs The Board of Revenue and Others
Rajasthan High Court · (2015) 2 WLN 113
Rajasthan Land Revenue Act, 1956 - Section 9Rajasthan Tenancy Act, 1955 - Section 221