High Courts17 Jan 2015Dismissed

Kamla Devi Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 01 RAJ CK 0026

Criminal Procedure Code, 1973 (CrPC) - Section 219, 245, 313, 397(3), 482Evidence Act, 1872 - Section 73Negotiable Instruments Act, 1881 (NI) - Section 118, 138
High Courts16 Jan 2015Dismissed

Baljeet Singh Vs State of Rajasthan

Rajasthan High Court · (2015) 01 RAJ CK 0049

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 482Penal Code, 1860 (IPC) - Section 376(2)(G)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(5)
High Courts16 Jan 2015Dismissed

Mangi Lal Vs State of Rajasthan

Rajasthan High Court · (2015) 01 RAJ CK 0010

Criminal Procedure Code, 1973 (CrPC) - Section 161, 397, 401Penal Code, 1860 (IPC) - Section 107, 306, 498A