COURT ARCHIVE

Rajasthan High Court judgments, 2015

2,074 judgments · page 94 of 104

High Courts21 Jan 2015Dismissed

Onkari and Others Vs Board of Revenue, Rajasthan and Others

Rajasthan High Court · (2015) 3 CDR 1583 : (2015) 4 RLW 3108

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Rajasthan Tenancy Act, 1955 - Section 207, 239

High Courts21 Jan 2015Dismissed

Narain Lal Sharma and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 01 RAJ CK 0266

Constitution of India, 1950 - Article 136, 14, 16, 21, 226

High Courts21 Jan 2015Dismissed

Jhumar Lal Vs Sunder Devi

Rajasthan High Court · (2015) 01 RAJ CK 0263

High Courts21 Jan 2015Allowed

Noor Mohamad and Others Vs The State of Rajasthan

Rajasthan High Court · (2015) 01 RAJ CK 0216

Criminal Procedure Code, 1973 (CrPC) - Section 437APenal Code, 1860 (IPC) - Section 201, 302, 323, 34, 365

High Courts21 Jan 2015Dismissed

Rajasthan Housing Board and Others Vs Chunnilal and Others

Rajasthan High Court · (2015) 3 CDR 1324 : (2015) 4 RLW 2785 : (2016) 1 WLN 79

Civil Procedure Code, 1908 (CPC) - Section 12, 9Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 4, 52, 6

High Courts21 Jan 2015Allowed

Ganganagar Central Cooperative Bank Ltd. Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 01 RAJ CK 0139

Rajasthan Co-operative Societies Act, 1965 - Section 128, 128(1), 75

High Courts21 Jan 2015Allowed

Murli Manohar Vyas Vs Registrar, Co-operative Societies and Others

Rajasthan High Court · (2015) 01 RAJ CK 0136

High Courts21 Jan 2015Allowed

Shankar Lal Yadav Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 01 RAJ CK 0134

High Courts21 Jan 2015Dismissed

Shyam Singh Vs State of Rajasthan

Rajasthan High Court · (2015) 01 RAJ CK 0132

Criminal Procedure Code, 1973 (CrPC) - Section 313, 372Penal Code, 1860 (IPC) - Section 302

High Courts21 Jan 2015Allowed

Mahesh Chandra Tiwari Vs State of Raj.

Rajasthan High Court · (2015) 01 RAJ CK 0131

High Courts21 Jan 2015Disposed off

Alka Joshi and Others Vs State of Raj and Others

Rajasthan High Court · (2015) 01 RAJ CK 0123

Constitution of India, 1950 - Article 309

High Courts21 Jan 2015Dismissed

State of Rajasthan Vs Chandi

Rajasthan High Court · (2015) 01 RAJ CK 0118

Arbitration and Conciliation Act, 1996 - Section 33, 34, 34(3)Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 23 Rule 1(4), 141Limitation Act, 1963 - Section 29(2), 5

High Courts21 Jan 2015Dismissed

Lokesh Saini and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 4 CDR 2079

High Courts20 Jan 2015Dismissed

Banshi Lal Vs Gauri Lal and Others

Rajasthan High Court · (2015) 4 WLN 159

Constitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 65Registration Act, 1908 - Section 49

High Courts20 Jan 2015Allowed

New Indian Public School Society and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2016) AIR (Raj) 62 : (2015) 3 WLN 1

Emblems and Names (Prevention of Improper Use) Act, 1950 - Section 2(b), 3

High Courts20 Jan 2015Partly Allowed

Vachna Ram and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 2 RLW 1399

Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 299, 300, 302, 304, 307

High Courts20 Jan 2015Dismissed

Divisional Manager, RSRTC Vs Pradeep Joshi and Others

Rajasthan High Court · (2015) 2 RLW 1190

Industrial Disputes Act, 1947 - Section 33(2)(b)

High Courts20 Jan 2015Dismissed

Mahavir Jain Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 3 CDR 1130 : (2015) 3 RLW 1877

Rajasthan Control of Goondas Act, 1975 - Section 2(b)

High Courts20 Jan 2015Dismissed

Ajay Kumar Sharma and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 01 RAJ CK 0223

High Courts20 Jan 2015Dismissed

Sushila Devi Vs Kunni and Others

Rajasthan High Court · (2015) 01 RAJ CK 0144