High Courts27 Jan 2015Allowed
Indu Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0163
Constitution of India, 1950 - Article 16
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 92 of 104
High Courts27 Jan 2015Dismissed
Jain Shiksha Samiti Vs Hem Chand Sharma and Others
Rajasthan High Court · (2015) 01 RAJ CK 0142
High Courts27 Jan 2015Allowed
Anandi Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0035
Penal Code, 1860 (IPC) - Section 121, 122, 123, 124, 125Prisons Act, 1894 - Section 59
High Courts27 Jan 2015
Shree Krishna Paper Mills and Industries Ltd. Vs Union of India and Others
Rajasthan High Court · (2015) 01 RAJ CK 0003
Constitution of India, 1950 - Article 14Customs Act, 1962 - Section 108, 111(d), 111(m), 112(a), 14
High Courts27 Jan 2015Dismissed
Snehlata Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0002
Constitution of India, 1950 - Article 226
High Courts27 Jan 2015Allowed
Sunder and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 3 RLW 2007 : (2015) 2 RLW 1296
Criminal Procedure Code, 1973 (CrPC) - Section 437-AEvidence Act, 1872 - Section 27Identification of Prisoners Act, 1920 - Section 4, 5
High Courts23 Jan 2015Allowed
Sohan and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 2 WLN 242
Criminal Procedure Code, 1973 (CrPC) - Section 437-AEvidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120B, 201, 302, 364, 366
High Courts23 Jan 2015Dismissed
Jitendra Kumar Meena Vs State of Raj. and Others
Rajasthan High Court · (2015) 3 RLW 2082 : (2015) 3 SCT 421
Penal Code, 1860 (IPC) - Section 366, 376, 511
High Courts23 Jan 2015Dismissed
Nandlal Vs Abdul Hamid and Others
Rajasthan High Court · (2015) 3 CDR 1224
High Courts23 Jan 2015Dismissed
Sitaro Devi Vs Mohammed Saleem and Others
Rajasthan High Court · (2015) 2 CDR 971
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 21 Rule 9, Order 21 Rule 97, 96Constitution of India, 1950 - Article 227
High Courts23 Jan 2015Allowed
Shabnam Ara Vs University of Kota and Others
Rajasthan High Court · (2015) 01 RAJ CK 0224
Constitution of India, 1950 - Article 226
High Courts23 Jan 2015Dismissed
Shokat Ali Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0162
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 498A
High Courts23 Jan 2015Allowed
Takhshila and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0161
Criminal Procedure Code, 1973 (CrPC) - Section 145, 146, 482Penal Code, 1860 (IPC) - Section 380, 427, 448
High Courts23 Jan 2015Dismissed
Badami Vs Mahadev
Rajasthan High Court · (2015) 01 RAJ CK 0160
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts23 Jan 2015
Bismillaha Vs Laxmi Narayan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0159
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts23 Jan 2015Dismissed
Phoola Ram Vs Prahalad and Others
Rajasthan High Court · (2015) 01 RAJ CK 0158
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 148, 149, 323, 326, 426
High Courts23 Jan 2015Allowed
Surendra Sankhla Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0157
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Information Technology Act, 2000 - Section 66A
High Courts23 Jan 2015
Ruknuddin Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0156
High Courts23 Jan 2015Dismissed
Ankit Yadav and Others Vs Rajasthan University of Health Sciences and Others
Rajasthan High Court · (2015) 2 CDR 740 : (2015) 2 RLW 1165 : (2015) 2 SCT 332
High Courts23 Jan 2015Dismissed
State of Rajasthan Vs Ram Kuwar and Others
Rajasthan High Court · (2015) 01 RAJ CK 0154
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(iii)(i)Evidence Act, 1872 - Section 106, 27, 7Penal Code, 1860 (IPC) - Section 302, 34