High Courts23 Jan 2015Allowed
Meetha Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0153
Constitution of India, 1950 - Article 14, 16
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 93 of 104
High Courts23 Jan 2015Allowed
Mahendra Kumar Garg Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 867 : (2015) 2 RLW 1346 : (2015) 2 SCT 290
High Courts23 Jan 2015Allowed
Harikrishan Rawat Vs State and Others
Rajasthan High Court · (2015) 01 RAJ CK 0141
Constitution of India, 1950 - Article 14Penal Code, 1860 (IPC) - Section 120B, 121, 122, 123, 124Prisons Act, 1894 - Section 59
High Courts22 Jan 2015Dismissed
Narmada Transmission Private Limited and Others Vs Jaipur Vidyut Vitran Nigam Limited and Others
Rajasthan High Court · (2015) 3 CDR 1499
Constitution of India, 1950 - Article 226(3)Micro, Small and Medium Enterprises Development Act, 2006 - Section 17
High Courts22 Jan 2015Disposed off
Dhanraj and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0267
Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304
High Courts22 Jan 2015Allowed
Asru Vs State of Rajasthan
Rajasthan High Court · (2015) 2 WLN 189
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 41, 42
High Courts22 Jan 2015Partly Allowed
Motiram Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 RLW 1711
High Courts22 Jan 2015
Chhagan Bhai Vs Union of India
Rajasthan High Court · (2015) 319 ELT 303
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 111(b), 115, 135(1)(i)
High Courts22 Jan 2015Dismissed
Birdi Chand Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0150
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 482Penal Code, 1860 (IPC) - Section 302
High Courts22 Jan 2015
Assistant Commercial Taxes Officer Vs K.S. Oils Ltd.
Rajasthan High Court · (2015) 82 VST 557
Rajasthan Value Added Tax Act, 2003 - Section 76(2)(b), 76(6)
High Courts22 Jan 2015
TNT India Pvt. Ltd. Vs Shree Pet (A division of Pathik Overseas Ltd.)
Rajasthan High Court · (2015) 01 RAJ CK 0137
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 8 Rule 1, 151Customs Act, 1962 - Section 48
High Courts22 Jan 2015Allowed
Pradeep Kumar Bhardwaj Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 863 : (2015) 1 RLW 527 : (2016) 1 WLN 59
Constitution of India, 1950 - Article 21
High Courts22 Jan 2015
Shiv Narayan Vs Ayodhya Devi
Rajasthan High Court · (2015) 01 RAJ CK 0039
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts22 Jan 2015
Keli Devi and Others Vs Anandi Lal
Rajasthan High Court · (2015) 01 RAJ CK 0038
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100Transfer of Property Act, 1882 - Section 106
High Courts22 Jan 2015Dismissed
Sanjay Kumar Vs F.C.I. and Others
Rajasthan High Court · (2015) 01 RAJ CK 0037
High Courts22 Jan 2015Dismissed
Shiv Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0034
Constitution of India, 1950 - Article 226
High Courts22 Jan 2015Allowed
Soraj Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 CDR 105 : (2015) 2 RLW 1318 : (2015) 2 SCT 288
High Courts22 Jan 2015Allowed
Kamala Shankhala Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0032
High Courts22 Jan 2015
Gordhan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0031
High Courts21 Jan 2015Dismissed
Ram Prasad Sharma Vs Prabhu and Others
Rajasthan High Court · (2015) 4 WLN 49
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 226, 227Rajasthan Tenancy Act, 1955 - Section 207