High Courts20 Jan 2015Disposed off
Farida Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 RLW 1105
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 95 of 104
High Courts20 Jan 2015Allowed
Laxmi Narayan Verma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 1885 : (2015) LabIC 1489 : (2015) 3 SCT 483
High Courts19 Jan 2015
Aum Metal India Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0265
Rajasthan Value Added Tax Act, 2003 - Section 18, 18(1), 18(2), 18(3)(v), 21
High Courts19 Jan 2015Dismissed
Mag Raj and Others Vs Jawan Mal and Others
Rajasthan High Court · (2015) 01 RAJ CK 0264
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97, 151
High Courts19 Jan 2015
State of Rajasthan and Others Vs Raju and Others
Rajasthan High Court · (2015) 01 RAJ CK 0222
Criminal Procedure Code, 1973 (CrPC) - Section 173 (8), 354(3), 43, 437-APenal Code, 1860 (IPC) - Section 302, 304, 307, 323, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(5)
High Courts19 Jan 2015Allowed
Anchi Devi Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0218
Criminal Procedure Code, 1973 (CrPC) - Section 437-AEvidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 34, 452
High Courts19 Jan 2015
Rajesh Kumar Saini Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0138
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 41, 42
High Courts19 Jan 2015Disposed off
Divya Bharia and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0133
High Courts19 Jan 2015Disposed off
Sanjeev Gupta Vs State of Rajasthan
Rajasthan High Court · (2015) 1 RLW 429
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 283, 323, 341, 353, 504
High Courts19 Jan 2015Dismissed
Shanti Devi and Others Vs Sita
Rajasthan High Court · (2015) 2 RLW 972
Motor Vehicles Act, 1988 - Section 166
High Courts19 Jan 2015Dismissed
Bohra Industries Limited Vs State and Others
Rajasthan High Court · (2015) 01 RAJ CK 0028
Constitution of India, 1950 - Article 301, 304(b)
High Courts19 Jan 2015Dismissed
Gopal Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 433Penal Code, 1860 (IPC) - Section 302, 34, 380, 460
High Courts19 Jan 2015Partly Allowed
Inder Singh Rajpurohit Vs R.S.R.T.C.
Rajasthan High Court · (2015) 2 LLJ 600
High Courts19 Jan 2015Dismissed
Rajendra Singh Vs Vatan Singh
Rajasthan High Court · (2015) 01 RAJ CK 0018
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts19 Jan 2015Dismissed
Dungar Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0017
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 143, 323, 341, 427, 451
High Courts17 Jan 2015Dismissed
Pooja and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0217
Dowry Prohibition Act, 1961 - Section 2, 3, 4Penal Code, 1860 (IPC) - Section 201, 304-B, 498-A
High Courts17 Jan 2015
Subhash Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0116
Penal Code, 1860 (IPC) - Section 276(2)(G), 304-B, 498-A
High Courts17 Jan 2015Dismissed
Suraj Karan Vs Harinarain
Rajasthan High Court · (2015) 4 WLN 15
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 5
High Courts17 Jan 2015Partly Allowed
Lad Kanwar Vs Ladu
Rajasthan High Court · (2015) 1 RLW 450
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Hindu Succession Act, 1956 - Section 6, 8Transfer of Property Act, 1882 - Section 52
High Courts17 Jan 2015Dismissed
Chief Manager, R.S.R.T.C. Vs Labour Tribunal and Others
Rajasthan High Court · (2015) 146 FLR 388 : (2015) LabIC 1555 : (2015) 3 LLJ 196 : (2015) 2 RLW 1180 : (2015) 3 SCT 475
Industrial Disputes Act, 1947 - Section 11APersons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47