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Rajasthan High Court judgments, 1974

195 judgments · page 1 of 10

High Courts19 Dec 1974Allowed

Chhaila Vs Board of Revenue and Others

Rajasthan High Court · AIR 1975 Raj 157 : (1975) RLW 29

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Rajasthan Tenancy Act, 1955 — Section 239(1), 239(2), 239(3), 239(4), 239(5)
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High Courts11 Nov 1974

Dhola and Others Vs The State

Rajasthan High Court · (1975) CriLJ 1274 : (1975) RLW 22 : (1974) 7 WLN 889

Criminal Procedure Code, 1973 (CrPC) — Section 397, 398, 439, 484Penal Code, 1860 (IPC) — Section 302, 34
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High Courts10 Oct 1974

Yash Deva Vs Mayo College, Ajmer

Rajasthan High Court · AIR 1975 Raj 111 : (1974) RLW 622

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 101Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1)
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