High Courts01 Feb 1974Dismissed
Nathulal and Another Vs Mool Chand
Rajasthan High Court · (1974) WLN 242
COURT ARCHIVE
Rajasthan High Court judgments, 1974
242 judgments · page 10 of 13
High Courts01 Feb 1974Dismissed
Rameshwar Prasad Vs U.O.I. and Others
Rajasthan High Court · (1974) WLN 162
High Courts01 Feb 1974Allowed
Municipal Council Udaipur and Another Vs Kishan Lal
Rajasthan High Court · (1974) WLN 124
Criminal Procedure Code, 1973 (CrPC) — Section 247
High Courts01 Feb 1974Dismissed
State of Rajasthan Vs Ramchander
Rajasthan High Court · (1974) WLN 293
Penal Code, 1860 (IPC) — Section 381
High Courts31 Jan 1974Allowed
Indra Methi and Others Vs Board of Secondary Education, Rajasthan, Ajmer and Others
Rajasthan High Court · AIR 1975 Raj 116 : (1974) RLW 230 : (1974) 7 WLN 158
Constitution of India, 1950 — Article 226Rajasthan Secondary Education Regulation, 1957 — Section 3
High Courts31 Jan 1974
Chhoteylal Vs The State of Rajasthan
Rajasthan High Court · (1974) WLN 200
Penal Code, 1860 (IPC) — Section 409, 467
High Courts31 Jan 1974Allowed
Maha Laxmi and Others Vs Union of India (UOI)
Rajasthan High Court · (1974) WLN 194
Essential Commodities Act, 1955 — Section 3, 5
High Courts30 Jan 1974Dismissed
Kundanmal Vs Mst. Saku Bat
Rajasthan High Court · (1974) WLN 215
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts30 Jan 1974Dismissed
Bhai Ishar Das Vs Smt. Govindi and Others
Rajasthan High Court · AIR 1975 Raj 45 : (1974) RLW 220 : (1974) 7 WLN 123
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 47Evidence Act, 1872 — Section 115Limitation Act, 1908 — Article 12, 142
High Courts30 Jan 1974
Shivnarain Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1974) WLN 165
Penal Code, 1860 (IPC) — Section 32, 323, 447Probation of Offenders Act, 1958 — Section 3, 4
High Courts29 Jan 1974
Kansingh Vs The State of Rajasthan
Rajasthan High Court · (1974) WLN 290
Penal Code, 1860 (IPC) — Section 323Probation of Offenders Act, 1958 — Section 3, 4
High Courts29 Jan 1974Dismissed
Uda and Others Vs State
Rajasthan High Court · (1974) WLN 250
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 391, 394, 397
High Courts29 Jan 1974Allowed
Municipal Council Vs Bhanwarlal
Rajasthan High Court · (1974) RLW 110 : (1974) WLN 58
Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7
High Courts28 Jan 1974
Narsingh Das Vs Vadi Lal and Others
Rajasthan High Court · (1974) WLN 231
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Jan 1974Allowed
Tulsi Das Vs The State
Rajasthan High Court · (1974) WLN 255
Penal Code, 1860 (IPC) — Section 201, 302
High Courts28 Jan 1974Dismissed
State of Rajasthan Vs Kachhba and Others
Rajasthan High Court · (1974) WLN 291
Penal Code, 1860 (IPC) — Section 31, 324, 326, 452
High Courts24 Jan 1974
Chimnalal Vs Nathmal and Others
Rajasthan High Court · (1974) RLW 90 : (1974) WLN 54
Criminal Procedure Code, 1973 (CrPC) — Section 155, 186, 195, 435, 463Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts24 Jan 1974Allowed
State of Rajasthan and Another Vs Kishore Singh and Others
Rajasthan High Court · (1974) RLW 88 : (1974) WLN 60
Criminal Procedure Code, 1973 (CrPC) — Section 208, 286Penal Code, 1860 (IPC) — Section 323, 342, 354, 376, 511
High Courts24 Jan 1974Dismissed
The State of Rajasthan Vs Nanu Lal and Another
Rajasthan High Court · (1974) WLN 209
Constitution of India, 1950 — Article 226