High Courts04 Mar 1974Dismissed
Smt. Barkat Bai Vs Bhanwarlal
Rajasthan High Court · AIR 1975 Raj 32 : (1974) RLW 200 : (1974) 7 WLN 217
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 105
COURT ARCHIVE
Rajasthan High Court judgments, 1974
242 judgments · page 8 of 13
High Courts04 Mar 1974Dismissed
The Mahalaxmi Tent Factory, Jodhpur Vs Kamla Devi and Others
Rajasthan High Court · AIR 1975 Raj 13 : (1974) RLW 243 : (1974) 7 WLN 295
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 19, Order 18 Rule 5, 121, 122, 128(1)
High Courts01 Mar 1974Dismissed
Bhagwati Lal and Others Vs Bhorelal and Others
Rajasthan High Court · AIR 1974 Raj 225 : (1974) RLW 139 : (1974) 7 WLN 232
Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44
High Courts28 Feb 1974Dismissed
Karim Vs Nasebo and Others
Rajasthan High Court · (1974) WLN 258
Criminal Procedure Code, 1973 (CrPC) — Section 200, 417Penal Code, 1860 (IPC) — Section 147, 379, 447
High Courts27 Feb 1974
Shiveji Prasad and Another Vs Motilal and Another
Rajasthan High Court · (1974) WLN 233
High Courts27 Feb 1974Dismissed
Gaurishanker Vs Magharam
Rajasthan High Court · (1974) WLN 93
Rajasthan Money Lenders Act, 1963 — Section 2(10)
High Courts26 Feb 1974Allowed
Chandmal and Others Vs State and Others
Rajasthan High Court · (1974) WLN 277
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts26 Feb 1974
Mansukhram and Another Vs Gyanchand Sumatchand and Others
Rajasthan High Court · (1974) WLN 283
Evidence Act, 1872 — Section 11, 34, 5Partnership Act, 1932 — Section 69
High Courts25 Feb 1974
Aditya Prakash and Others Vs Smt. Shanti Devi and Others
Rajasthan High Court · (1974) RLW 228 : (1974) WLN 199
High Courts25 Feb 1974Allowed
The Municipal Council and Another Vs Kanhaiya Lal
Rajasthan High Court · (1974) WLN 247
Criminal Procedure Code, 1973 (CrPC) — Section 147, 417Prevention of Food Adulteration Act, 1954 — Section 13, 16, 18, 7
High Courts23 Feb 1974Allowed
Sohanlal Vs Jhumarmal
Rajasthan High Court · (1974) WLN 295
Limitation Act, 1963 — Section 19
High Courts22 Feb 1974Allowed
Khairathi Vs Devi Sahai and Others
Rajasthan High Court · AIR 1974 Raj 131 : (1974) RLW 99 : (1974) 7 WLN 71
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts21 Feb 1974Allowed
Jagan Nath and Others Vs Chhitarmal and Others
Rajasthan High Court · (1974) RLW 133 : (1974) WLN 243
Criminal Procedure Code, 1973 (CrPC) — Section 133, 142
High Courts19 Feb 1974Dismissed
Narain Dass Vs Atma Ram and Others
Rajasthan High Court · AIR 1974 Raj 144 : (1974) RLW 136 : (1974) 7 WLN 151
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 11Evidence Act, 1872 — Section 13Specific Relief Act, 1963 — Section 39
High Courts18 Feb 1974
Fazal Masih Vs Smt. Patience
Rajasthan High Court · AIR 1974 Raj 130 : (1974) RLW 104 : (1974) 7 WLN 74
Divorce Act, 1869 — Section 10, 12, 13, 14, 32
High Courts18 Feb 1974Allowed
Ram Kumar Sharma Vs The University of Rajasthan
Rajasthan High Court · AIR 1975 Raj 85 : (1974) RLW 111 : (1974) 7 WLN 85
Constitution of India, 1950 — Article 226
High Courts18 Feb 1974
Commissioner of Income Tax Vs Smt. Pana Devi and Others
Rajasthan High Court · (1974) RLW 235 : (1974) WLN 259
Income Tax Act, 1922 — Section 24(1)
High Courts15 Feb 1974Dismissed
State of Rajasthan and Another Vs Kamalsingh and Others
Rajasthan High Court · (1974) WLN 272
Forest Contracting Rules, 1958 — Rule 19