COURT ARCHIVE

Rajasthan High Court judgments, 1974

242 judgments · page 9 of 13

High Courts15 Feb 1974Dismissed

Chandrabhan Bansilal Ramratan Das Vs The Municipal Council, Bikaner

Rajasthan High Court · AIR 1975 Raj 35 : (1974) RLW 100 : (1974) 7 WLN 133

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation (Amendment) Act, 1963 — Article 113, 55, 91, 30Limitation Act, 1908 — Article 145

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High Courts15 Feb 1974Dismissed

Maliram Nemichand Jain Vs Rajasthan Financial Corporation and Another

Rajasthan High Court · AIR 1974 Raj 204 : (1974) RLW 94 : (1974) 7 WLN 104

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 65, Order 21 Rule 69, Order 21 Rule 90, 24

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High Courts12 Feb 1974Allowed

Surajmal Vs The State of Rajasthan and Others

Rajasthan High Court · (1974) WLN 279

Penal Code, 1860 (IPC) — Section 379

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High Courts12 Feb 1974

Smt. Tikkan Bai Vs Durga Prasad and Others

Rajasthan High Court · (1974) WLN 271

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High Courts12 Feb 1974Allowed

Ramji Lal and Others Vs The State of Rajasthan

Rajasthan High Court · (1974) WLN 213

Penal Code, 1860 (IPC) — Section 147, 149, 323, 325, 447Probation of Offenders Act, 1958 — Section 4

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High Courts11 Feb 1974Dismissed

Om Prakash Mathur Vs The State

Rajasthan High Court · (1974) WLN 324

Penal Code, 1860 (IPC) — Section 161Railway Property (Unlawful Possession) Act, 1966 — Section 3

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High Courts11 Feb 1974Allowed

Ram Niwas and Others Vs Shiksha Prasar Samiti Ratangarh

Rajasthan High Court · (1974) WLN 292

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High Courts08 Feb 1974Dismissed

State and Another Vs Khan Farouk

Rajasthan High Court · (1974) WLN 232

Industrial Disputes Act, 1947 — Section 10, 12

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High Courts08 Feb 1974Dismissed

H.M. Yusuf Vs Mohammed Shafi and Others

Rajasthan High Court · (1974) WLN 219

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High Courts07 Feb 1974Allowed

Rajasthan State Electricity Board, Jaipur Vs Rampuria Ice Factory Ltd.

Rajasthan High Court · AIR 1974 Raj 192 : (1974) RLW 92 : (1974) 7 WLN 75

Limitation Act, 1963 — Article 113, 17(1)

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High Courts07 Feb 1974

Shri Kishan Vs The State

Rajasthan High Court · (1974) WLN 263

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 109, 300, 302, 303, 304

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High Courts07 Feb 1974Allowed

Pyarelal alias Papa Vs State of Rajasthan

Rajasthan High Court · (1974) RLW 107 : (1974) WLN 155

Criminal Procedure Code, 1973 (CrPC) — Section 107, 110, 145, 403, 423

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High Courts07 Feb 1974Dismissed

Soondaram and Another Vs Rameshwarlal and Another

Rajasthan High Court · (1974) WLN 287

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts06 Feb 1974Dismissed

Dr. Gopilal Garg and Another Vs The Adrashnagar Co-operative Housing Society and Another

Rajasthan High Court · (1974) WLN 228

Rajasthan Co-operative Societies Act, 1965 — Section 143

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High Courts06 Feb 1974Allowed

Sheo Narain and Another Vs Mahada Ram

Rajasthan High Court · (1974) WLN 168

Criminal Procedure Code, 1973 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 323

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High Courts05 Feb 1974Dismissed

Kishansingh and Others Vs Surajprakash and Others

Rajasthan High Court · AIR 1974 Raj 209

Limitation Act, 1963 — Article 53, 55

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High Courts05 Feb 1974Dismissed

Kishan Singh and Others Vs Suraj Prakash and Others

Rajasthan High Court · (1974) RLW 168 : (1974) WLN 81

Transfer of Property Act, 1882 — Section 55

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High Courts05 Feb 1974Dismissed

Mohanlal Vs Kesraram and Others

Rajasthan High Court · (1974) WLN 289

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High Courts05 Feb 1974

Chauth Mal Vs Hagami Lal and Another

Rajasthan High Court · (1974) RLW 156 : (1974) WLN 202

Hindu Minority and Guardianship Act, 1956 — Section 11

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High Courts01 Feb 1974Dismissed

The State of Rajasthan Vs Nagar Palika and Another

Rajasthan High Court · (1974) WLN 267

Civil Procedure Code, 1908 (CPC) — Section 80

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