High Courts24 Jan 1974Dismissed
Prem Dayal and Another Vs Urban Improvement Trust and Others
Rajasthan High Court · (1974) WLN 261
Civil Procedure Code, 1908 (CPC) — Section 115, 151
COURT ARCHIVE
Rajasthan High Court judgments, 1974
242 judgments · page 11 of 13
High Courts22 Jan 1974Dismissed
Gangadas Vs Moolchand and Another
Rajasthan High Court · (1974) WLN 225
Succession Act, 1925 — Section 231, 281, 299
High Courts22 Jan 1974Allowed
Bhanwarlal Vs Bhairulal
Rajasthan High Court · (1974) WLN 167
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts21 Jan 1974Dismissed
Nathmal and Another Vs Phool Chand
Rajasthan High Court · (1974) WLN 224
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Jan 1974Allowed
Kuldeep Singh and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (1974) WLN 176
Constitution of India, 1950 — Article 226, 309, 310, 311Electricity (Supply) Act, 1948 — Section 10Government of India Act, 1935 — Section 241
High Courts19 Jan 1974Allowed
Mool Chand Vs Kanwarlal and Another
Rajasthan High Court · (1974) WLN 196
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts19 Jan 1974Allowed
Roda and Others Vs Nathu and Others
Rajasthan High Court · (1974) WLN 128
Criminal Procedure Code, 1973 (CrPC) — Section 146
High Courts19 Jan 1974Dismissed
Hanuman and Others Vs The State and Another
Rajasthan High Court · (1974) RLW 159 : (1974) WLN 95
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302
High Courts17 Jan 1974Allowed
Chiranji Lal and Others Vs Prabhu Lal and Others
Rajasthan High Court · (1974) WLN 218
High Courts17 Jan 1974Allowed
Jabbar Khan Mev Vs State of Rajasthan
Rajasthan High Court · (1974) WLN 109
Penal Code, 1860 (IPC) — Section 151, 451, 457, 461, 467
High Courts17 Jan 1974
Victor David Vs Union of India (UOI)
Rajasthan High Court · (1975) 1 LLJ 334 : (1974) RLW 69 : (1974) 7 WLN 6
Manual of Railway Pension Rules, 1950 — Rule 305
High Courts17 Jan 1974Dismissed
Hari Narain Vs The State
Rajasthan High Court · (1974) WLN 106
Criminal Procedure Code, 1973 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 109, 302, 304
High Courts15 Jan 1974Dismissed
Triveni Bai and Others Vs Swaroopchand and Others
Rajasthan High Court · AIR 1974 Raj 232 : (1974) RLW 79
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 64, 65
High Courts15 Jan 1974Dismissed
Shyama and Others Vs Union of India (UOI)
Rajasthan High Court · (1974) RLW 64 : (1974) WLN 221
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311
High Courts15 Jan 1974Dismissed
Govind Narayan Vs Sunder Lal
Rajasthan High Court · (1974) WLN 216
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts15 Jan 1974Dismissed
Triveni Bai and Others Vs Swaroop Chand and Others
Rajasthan High Court · (1974) WLN 13
Civil Procedure Code, 1908 (CPC) — Section 2, 47
High Courts14 Jan 1974
The State of Rajasthan Vs Mahadev Prasad
Rajasthan High Court · (1974) WLN 198
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts14 Jan 1974Allowed
Mohan Vs State
Rajasthan High Court · (1974) WLN 163
Prevention of Food Adulteration Act, 1954 — Section 16
High Courts14 Jan 1974Allowed
Bank of Baroda Vs Krishna Ballabh and Others
Rajasthan High Court · (1974) WLN 23
Contract Act, 1872 — Section 140, 141