CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Rajasthan High Court/1974

COURT ARCHIVE

Rajasthan High Court judgments, 1974

242 judgments · page 12 of 13

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
High Courts11 Jan 1974Dismissed

The State of Rajasthan Vs Soni Electric Works

Rajasthan High Court · (1974) WLN 14

Civil Procedure Code, 1908 (CPC) — Section 80
Read judgment
High Courts10 Jan 1974Allowed

Bank of Baroda Vs Krishna Ballabh and Others

Rajasthan High Court · AIR 1975 Raj 1 : (1974) RLW 71

Contract Act, 1872 — Section 141
Read judgment
High Courts10 Jan 1974Partly Allowed

Bhagchand Panju Ram and Another Vs Smt. Snehlata and Others

Rajasthan High Court · AIR 1974 Raj 212

Motor Vehicles Act, 1939 — Section 110B, 95(2)
Read judgment
High Courts10 Jan 1974

State of Rajasthan Vs Smt. Laharkunwar and Others

Rajasthan High Court · AIR 1974 Raj 193 : (1974) RLW 85 : (1974) 7 WLN 91

Constitution of India, 1950 — Article 226
Read judgment
High Courts10 Jan 1974Dismissed

Buddha Vs Mangal and Another

Rajasthan High Court · (1974) WLN 164

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
Read judgment
High Courts10 Jan 1974

Bhag Chand Panju Ram and Another Vs Smt. Snehlata and Others

Rajasthan High Court · (1974) WLN 36

Motor Vehicles Act, 1988 — Section 95(2)(b)(i)
Read judgment
High Courts09 Jan 1974

Badri Prasad Vs Jai Narain and Others

Rajasthan High Court · (1974) WLN 276

Read judgment
High Courts08 Jan 1974

Mirza Mahmood Beg Vs Jeevan Lal and Others

Rajasthan High Court · (1974) WLN 19

Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation Act, 1963 — Section 21
Read judgment
High Courts08 Jan 1974Allowed

State of Rajasthan Vs Laxman Singh and Another

Rajasthan High Court · (1974) WLN 61

Criminal Procedure Code, 1973 (CrPC) — Section 156, 195, 4, 5Penal Code, 1860 (IPC) — Section 109, 120B, 161, 162, 163
Read judgment
High Courts08 Jan 1974

Bherulal and Co. Vs The Rajasthan State Road Transport Corporation and Others

Rajasthan High Court · AIR 1974 Raj 84 : (1974) RLW 61 : (1974) 7 WLN 1

Constitution of India, 1950 — Article 215Rajasthan High Court of Judicature Rules, 1952 — Rule 55
Read judgment
High Courts07 Jan 1974Dismissed

Khuda Buksh Vs Shiv Dutt and Others

Rajasthan High Court · (1974) WLN 275

Read judgment
High Courts07 Jan 1974

Satnam Singh and Another Vs Jagar Singh and Others

Rajasthan High Court · (1974) WLN 12

Read judgment
High Courts07 Jan 1974Dismissed

Nagar Palika, Rajgarh Vs Prabhu Dayal

Rajasthan High Court · AIR 1974 Raj 87 : (1974) RLW 66

Rajasthan Municipalities Act, 1959 — Section 271
Read judgment
High Courts07 Jan 1974Dismissed

Mohanlal Vs Megharam and Another

Rajasthan High Court · (1974) WLN 17

Read judgment
High Courts04 Jan 1974Partly Allowed

Bala Ram Vs Sukh Sampat Lal and Others

Rajasthan High Court · AIR 1975 Raj 40 : (1974) RLW 215 : (1974) 7 WLN 63

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2
Read judgment
High Courts04 Jan 1974Allowed

Madhya Pradesh State Road Transport Corporation Vs State Transport Authority Jaipur and Another

Rajasthan High Court · (1974) WLN 47

Motor Vehicles Act, 1988 — Section 63, 68F(1)
Read judgment
High Courts03 Jan 1974Dismissed

Nenoo Khan Vs Mst. Sugani and Others

Rajasthan High Court · (1974) WLN 5

Read judgment
High Courts02 Jan 1974

The State of Rajasthan and Others Vs Smt. Taradevi and Others

Rajasthan High Court · (1974) WLN 37

Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 15, 19Sales of Goods Act, 1930 — Section 61
Read judgment
High Courts02 Jan 1974Dismissed

Goverdhan Lal Vs Ram Lal and Another

Rajasthan High Court · (1974) WLN 9

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A
Read judgment
High Courts02 Jan 1974Dismissed

Babulal and Another Vs Kishna Ram and Others

Rajasthan High Court · (1974) WLN 50

Criminal Procedure Code, 1973 (CrPC) — Section 145
Read judgment
Previous1…10111213Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions