High Courts31 Dec 1992
Union of India (UOI) and Another Vs Surendra Singh Parihar
Rajasthan High Court · (1992) WLN 605
Arbitration Act, 1940 — Section 30Civil Procedure Code, 1908 (CPC) — Section 34
COURT ARCHIVE
Rajasthan High Court judgments, 1992
555 judgments · page 1 of 28
High Courts18 Dec 1992Partly Allowed
Rajasthan Minerals and Company Vs Authority under Minimum Wages Act and Another
Rajasthan High Court · (1994) 1 LLJ 261
Minimum Wages Act, 1948 — Section 20(2)
High Courts18 Dec 1992
Rajendra Kumar Vs Suman Lata Chaturvedi and Others
Rajasthan High Court · (1993) ACJ 1185 : (1993) 2 RLW 86 : (1993) 3 WLC 443
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 2, 95, 96
High Courts17 Dec 1992Dismissed
Bhim Singh Vs Panchayat Samiti and Others
Rajasthan High Court · (1992) 2 RLW 357 : (1992) 3 WLC 35 : (1992) WLN 394
Industrial Disputes Act, 1947 — Section 25F, 36B
High Courts17 Dec 1992
Darshan Singh Vs Ghewarchand and Others
Rajasthan High Court · (1993) ACJ 534 : AIR 1993 Raj 126 : (1992) 2 RLW 312 : (1993) 1 WLC 342 : (1992) 2 WLN 502
Civil Procedure Code, 1908 (CPC) — Section 115, 24, 3Motor Vehicles Act, 1939 — Section 110A, 110C, 111ARajasthan Motor Vehicles Accidents Claims Tribunal Rules, 1964 — Rule 20
High Courts17 Dec 1992
Commissioner of Income Tax Vs Dr. A.K. Sharma
Rajasthan High Court · (1993) 204 ITR 62
Income Tax Act, 1961 — Section 147, 148, 271(1)
High Courts17 Dec 1992
Commissioner of Income Tax Vs Kamal and Co.
Rajasthan High Court · (1993) 203 ITR 1038
Income Tax Act, 1961 — Section 37
High Courts17 Dec 1992
Commissioner of Income Tax Vs Anand Lamps (P.) Ltd.
Rajasthan High Court · (1993) 115 CTR 313 : (1994) 207 ITR 733 : (1993) 70 TAXMAN 480
High Courts17 Dec 1992Allowed
Magna Ram Chuoudhary Vs State of Rajasthan and Others
Rajasthan High Court · (1992) WLN 292
Constitution of India, 1950 — Article 14, 16, 311Penal Code, 1860 (IPC) — Section 149, 302, 304
High Courts17 Dec 1992
Commissioner of Income Tax Vs Rajasthan Financial Corporation
Rajasthan High Court · (1993) 113 CTR 226 : (1994) 205 ITR 478 : (1993) 69 TAXMAN 488
High Courts17 Dec 1992
Commissioner of Income Tax Vs Annand Lamps (P) Ltd.
Rajasthan High Court · (1992) 2 RLW 526 : (1992) 3 WLC 312 : (1992) WLN 427
High Courts16 Dec 1992
Kana Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1993) WLN 59
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
High Courts16 Dec 1992
Commissioner of Income Tax Vs Vimal Chand Golecha
Rajasthan High Court · (1993) 110 CTR 216 : (1993) 201 ITR 442
Income Tax Act, 1961 — Section 2(14), 2(29A), 2(29B), 2(42B), 32
High Courts16 Dec 1992Dismissed
Sutlej Cotton Mills Ltd. and Others Vs Rajasthan Textile Mazdoor Panchayat Bhawani Mandi and Others
Rajasthan High Court · (1994) 1 LLJ 1143 : (1993) 1 WLC 678
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 23
High Courts15 Dec 1992
Commissioner of Income Tax Vs Champalal
Rajasthan High Court · (1995) 211 ITR 201
Income Tax Act, 1961 — Section 256, 256(2), 32
High Courts15 Dec 1992Dismissed
Dr. H.C. Chaturvedi Vs The State of Rajasthan
Rajasthan High Court · (1992) 2 RLW 656 : (1992) 3 WLC 300 : (1992) WLN 476
Constitution of India, 1950 — Article 15, 226
High Courts14 Dec 1992Dismissed
Union of India (UOI) Vs Legal Representatives of Prithvi Raj
Rajasthan High Court · (1992) 12 RAJ CK 0049
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3Contract Act, 1872 — Section 23General (Civil) Rules, 1957 — Rule 70(2)
High Courts14 Dec 1992Dismissed
Amrinder Singh Vs Unon of India (UOI) and Another
Rajasthan High Court · (1992) 2 RLW 528 : (1992) 3 WLC 307 : (1992) WLN 389
Anti-Hijacking Act, 1982 — Section 4, 5Constitution of India, 1950 — Article 18, 21Criminal Procedure Code, 1973 (CrPC) — Section 235, 354, 360, 5
High Courts10 Dec 1992Allowed
Stephen D'Silva Vs Jaipur Chalchitra Pvt. Ltd.
Rajasthan High Court · (1992) 2 RLW 651 : (1993) 3 WLC 545 : (1992) WLN 287
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 19A, 3(iii)
High Courts10 Dec 1992
Raja Ram Vs State of Rajasthan
Rajasthan High Court · (1993) CriLJ 1016
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 326