High Courts02 Dec 1992Allowed

Richpal Singh Vs State of Rajasthan

Rajasthan High Court · (1993) CriLJ 3735 : (1992) 2 RLW 457

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 482Penal Code, 1860 (IPC) — Section 114, 166, 330, 34, 342
High Courts02 Dec 1992Allowed

Sevaram Vs State of Rajasthan

Rajasthan High Court · (1993) CriLJ 2503 : (1992) 2 RLW 460

Criminal Procedure Code, 1973 (CrPC) — Section 374Narcotic Drugs and Psychotropic Substances Rules, 1985 — Rule 24
High Courts25 Nov 1992

Smt. Dheera Vs Mohan Lal

Rajasthan High Court · (1992) 2 RLW 237 : (1993) 1 WLC 390 : (1992) 2 WLN 518

Criminal Procedure Code, 1973 (CrPC) — Section 125