High Courts10 Dec 1992Dismissed
Barkat Ali Vs Smt. Rukhsana
Rajasthan High Court · (1993) 3 WLC 120 : (1992) WLN 607
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Rajasthan High Court judgments, 1992
555 judgments · page 2 of 28
High Courts10 Dec 1992
Sutlej Cotton Mills Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (1993) 42 ECC 114
Central Excises and Salt Act, 1944 — Section 11A, 35, 36Constitution of India, 1950 — Article 226, 227
High Courts09 Dec 1992Dismissed
Babu Ram and Another Vs The State of Rajasthan
Rajasthan High Court · (1994) 1 RLW 287 : (1992) 2 RLW 255 : (1993) 1 WLC 476 : (1992) 2 WLN 223
Criminal Procedure Code, 1973 (CrPC) — Section 173, 174, 190, 192, 2Penal Code, 1860 (IPC) — Section 302
High Courts09 Dec 1992Allowed
Umesh Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1993) 2 RLW 56 : (1993) 3 WLC 339 : (1992) WLN 541
High Courts09 Dec 1992
Bina M. Cherian and Others Vs State of Raj. and Another
Rajasthan High Court · (1992) 2 RLW 533 : (1993) 1 WLC 391 : (1992) 2 WLN 255
Constitution of India, 1950 — Article 14, 16, 19
High Courts09 Dec 1992
Jaharuddin Vs Mohammed Lukman
Rajasthan High Court · (1992) 2 RLW 292 : (1993) 1 WLC 381 : (1992) 2 WLN 516
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1, Order 6 Rule 15Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(h)
High Courts09 Dec 1992
B.N. Bhootra Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) WLN 275
Rajasthan Service of Engineers (Public Health Branch) Rules, 1968 — Rule 9
High Courts09 Dec 1992Dismissed
Swarna lata Vs University of Rajasthan
Rajasthan High Court · (1993) 2 RLW 29 : (1992) 3 WLC 366 : (1992) WLN 532
Constitution of India, 1950 — Article 226
High Courts08 Dec 1992
Commissioner of Wealth Tax Vs Balu Ram Raghunath Kalla
Rajasthan High Court · (1993) 69 TAXMAN 540
Wealth Tax Act, 1957 — Section 27
High Courts08 Dec 1992
S.M.S. Investment Corporation (P.) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1993) 203 ITR 1001
High Courts08 Dec 1992
Commissioner of Wealth-tax Vs Taranath Tondon
Rajasthan High Court · (1993) 203 ITR 871
Wealth Tax Act, 1957 — Section 18(1)(a)
High Courts08 Dec 1992
Commissioner of Income Tax Vs Paramhans Ashram Trust
Rajasthan High Court · (1993) 113 CTR 433 : (1993) 203 ITR 711
Income Tax Act, 1961 — Section 11, 2(15)
High Courts08 Dec 1992
Madira Kraya Vikraya Sangh Vs Commissioner of Income Tax
Rajasthan High Court · (1993) 203 ITR 530
High Courts08 Dec 1992
Commissioner of Income Tax Vs Surendra Pal and Others
Rajasthan High Court · (1993) 203 ITR 963 : (1993) 70 TAXMAN 182
Income Tax Act, 1961 — Section 132, 143Voluntary Disclosure of Income and Wealth Act, 1976 — Section 10, 14, 3, 8, 9
High Courts08 Dec 1992
Commissioner of Income Tax Vs Best Chem and Limestone Industries Pvt. Ltd.
Rajasthan High Court · (1994) 210 ITR 883 : (1993) 69 TAXMAN 503
Income Tax Act, 1961 — Section 32A
High Courts08 Dec 1992
Commissioner of Income Tax Vs Sanghi Oxygen Co.
Rajasthan High Court · (1993) 203 ITR 784
Income Tax Act, 1961 — Section 28, 36, 37, 40A, 40A(7)
High Courts08 Dec 1992
Commissioner of Income Tax Vs Abdul Gani Mohd. Ismail
Rajasthan High Court · (1993) 203 ITR 627
Income Tax Act, 1961 — Section 139, 143, 143(2), 143(3), 148
High Courts08 Dec 1992
COMMISSIONER OF INCOME TAX Vs BEST CHEM and LIMESTONE INDUSTRIES PVT. LTD.
Rajasthan High Court · (1993) 113 CTR 298
Income Tax Act, 1961 — Section 10A, 32A
High Courts08 Dec 1992
S. Zoraster and Co. (Supplies) Private Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1993) 201 ITR 558
Income Tax Act, 1961 — Section 271(1)
High Courts08 Dec 1992
Commissioner of Income Tax Vs Plastic Dela Foot Wear
Rajasthan High Court · (1993) 203 ITR 759
Income Tax Act, 1961 — Section 154, 250(5), 80J