High Courts16 Dec 1949Dismissed
Kanhiya Lal Vs Jamna Lal and Others
Rajasthan High Court · AIR 1950 Raj 47 : (1950) RLW 199
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 65, 90Transfer of Property Act, 1882 — Section 60
COURT ARCHIVE
Rajasthan High Court judgments, 1949
30 judgments · page 1 of 2
High Courts15 Dec 1949
Sarkar Vs Jalamsingh
Rajasthan High Court · AIR 1950 Raj 28
Criminal Procedure Code, 1898 (CrPC) — Section 439(6), 562(1), 562(3)Penal Code, 1860 (IPC) — Section 307
High Courts05 Dec 1949
Kartar Singh Kishan Singh Vs Raj.
Rajasthan High Court · AIR 1951 Raj 129
Penal Code, 1860 (IPC) — Section 300, 302, 304, 96
High Courts25 Nov 1949
Jahangir Khan Vs Govt. of United State of Rajasthan and Another
Rajasthan High Court · AIR 1951 Raj 108 : (1950) RLW 97
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 41 Rule 23, Order 43 Rule 1, 115, 96
High Courts24 Nov 1949Allowed
Mt. Motia Vs The Govt.
Rajasthan High Court · AIR 1951 Raj 123
Criminal Procedure Code, 1898 (CrPC) — Section 290Evidence Act, 1872 — Section 101, 102, 103Penal Code, 1860 (IPC) — Section 304, 317
High Courts24 Nov 1949Dismissed
Ambalal Bhawaniram Vs Bhura Nathu
Rajasthan High Court · AIR 1951 Raj 126
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, 100
High Courts21 Nov 1949Allowed
Balkishan and Another Vs Prabhu and Others
Rajasthan High Court · AIR 1950 Raj 27 : (1950) RLW 258
Succession Act, 1925 — Section 213
High Courts15 Nov 1949Allowed
Syed Mohd. Husain Vs Raja Babu Kothiari
Rajasthan High Court · AIR 1954 Raj 23
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 2, Order 47 Rule 4(2), 115Evidence Act, 1872 — Section 114
High Courts14 Nov 1949Dismissed
Sefudin and Others Vs K.G. Raj
Rajasthan High Court · AIR 1950 Raj 58 : (1950) RLW 186
Constitution of India, 1950 — Article 226Rajasthan (Administration of Evacuee Property) Ordinance, 1949 — Section 6, 7
High Courts14 Nov 1949Allowed
Dr. Niranjan Nath Vs Sardar Mal and Another
Rajasthan High Court · AIR 1950 Raj 31
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 115
High Courts08 Nov 1949Dismissed
Bhagchand Vs Mt. Jeetbai
Rajasthan High Court · AIR 1951 Raj 147
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 13
High Courts07 Nov 1949
Hanuman and Another Vs Raj.
Rajasthan High Court · AIR 1951 Raj 131 : (1950) RLW 131
Criminal Procedure Code, 1898 (CrPC) — Section 156, 192
High Courts01 Nov 1949Allowed
Gambhirmal Vs Gyanchand
Rajasthan High Court · AIR 1950 Raj 20
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts27 Oct 1949Dismissed
Baga Bharti Vs Sarkar
Rajasthan High Court · AIR 1950 Raj 10
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 138, 145Penal Code, 1860 (IPC) — Section 97
High Courts26 Oct 1949Allowed
Nasir Ali Khan and Another Vs Government
Rajasthan High Court · AIR 1950 Raj 51 : (1950) RLW 123
Criminal Procedure Code, 1898 (CrPC) — Section 197(1)Penal Code, 1860 (IPC) — Section 120B, 409, 420
High Courts25 Oct 1949Dismissed
Dalu and Another Vs Khema and Others
Rajasthan High Court · AIR 1951 Raj 132
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 9 Rule 13
High Courts25 Oct 1949Allowed
Heersingh and Others Vs Raj.
Rajasthan High Court · AIR 1951 Raj 135
Criminal Procedure Code, 1898 (CrPC) — Section 225Evidence Act, 1872 — Section 1Penal Code, 1860 (IPC) — Section 147, 325
High Courts20 Oct 1949Allowed
Mt. Nojali Vs Sarkar
Rajasthan High Court · AIR 1950 Raj 5
Criminal Procedure Code, 1898 (CrPC) — Section 154, 164, 288Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 300