High Courts21 Dec 1984Dismissed
Bharat Steel Tubes Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (1985) 60 STC 369
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 226, 265, 300A, 32
COURT ARCHIVE
Rajasthan High Court judgments, 1984
428 judgments · page 1 of 22
High Courts19 Dec 1984Dismissed
Narayan and Another Vs Smt. Kalan Bai
Rajasthan High Court · AIR 1986 Raj 52 : (1985) RLW 140
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 97, 100Limitation Act, 1963 — Article 129
High Courts17 Dec 1984
Mohan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1985) CriLJ 1918 : (1985) RLW 159 : (1985) 1 WLN 399
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161, 169, 173, 176, 482Penal Code, 1860 (IPC) — Section 302, 379
High Courts17 Dec 1984Dismissed
Gyan Chand Jain Vs District Magistrate, Alwar and Others
Rajasthan High Court · AIR 1985 Raj 213
Constitution of India, 1950 — Article 226Defence and Internal Security of India Act, 1971 — Section 23, 24, 29, 31
High Courts17 Dec 1984
Rajasthan State Industrial Development and Investment Corporation Limited Vs State of Rajasthan and Others
Rajasthan High Court · (1985) 1 WLN 709
Civil Procedure Code, 1908 (CPC) — Section 2Displaced Persons (Debts Adjustment) Act, 1951 — Section 14Land Acquisition Act, 1894 — Section 18, 26
High Courts14 Dec 1984Dismissed
Hari Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1984) WLN 598
Export Control Order, 1981 — Clause 4
High Courts12 Dec 1984Dismissed
Hansibai and Others Vs National Insurance Co. Ltd., Calcutta and Others
Rajasthan High Court · (1986) 1 ACC 201 : (1986) ACJ 144 : AIR 1985 Raj 165 : (1987) 62 CompCas 160
Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110A, 110B, 110C, 110D, 110E
High Courts12 Dec 1984
Commissioner of Wealth-tax Vs Smt. Gulnar Marfatia
Rajasthan High Court · (1986) 159 ITR 311
Wealth Tax Act, 1957 — Section 16A, 17(1)
High Courts11 Dec 1984Dismissed
Ramju Vs The State of Rajasthan
Rajasthan High Court · (1985) RLW 152 : (1985) 1 WLN 57
Constitution of India, 1950 — Article 14, 21
High Courts11 Dec 1984Dismissed
Tulsiram Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 447
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts11 Dec 1984Dismissed
Manzoor Ahmed Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 22
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 420
High Courts07 Dec 1984
Subudhi and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1985) RLW 134 : (1985) 1 WLN 385
Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 401, 428, 432, 433APenal Code, 1860 (IPC) — Section 302
High Courts05 Dec 1984
Additional Commissioner of Income Tax Vs Emery Stone Mfg. Co.
Rajasthan High Court · (1985) 47 CTR 204 : (1985) 153 ITR 150 : (1985) RLW 31
Income Tax Act, 1961 — Section 187(2)Partnership Act, 1932 — Section 42
High Courts04 Dec 1984Allowed
Galba Vs Narpat Raj and Another
Rajasthan High Court · (1984) WLN 444
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts04 Dec 1984
Addl. Commissioner of Income Tax Vs Adarsh Gram Trust
Rajasthan High Court · (1985) 21 TAXMAN 20
Income Tax Act, 1961 — Section 10, 10(22), 11, 11(1)(a), 144Wealth Tax Act, 1957 — Section 5(1), 5(1)(i)
High Courts04 Dec 1984Allowed
Rajasthan State Electricity Board Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1986 Raj 38 : (1985) RLW 194 : (1985) 1 WLN 61
Electricity Act, 1910 — Section 24(2)
High Courts04 Dec 1984
Controller of Estate Duty Vs Jaisingh
Rajasthan High Court · (1986) 159 ITR 133
Estate Duty Act, 1953 — Section 10
High Courts03 Dec 1984Allowed
Gopal Das and Others Vs Regional Transport Authority and Others
Rajasthan High Court · AIR 1985 Raj 180
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 68D, 68D(2), 68D(3), 68F(1A), 68F(1B)
High Courts03 Dec 1984
Commissioner of Income Tax Vs Adarsh Gram Trust
Rajasthan High Court · (1985) 45 CTR 251 : (1986) 159 ITR 41
Income Tax Act, 1922 — Section 4(3)Income Tax Act, 1961 — Section 11(1), 2(15)Wealth Tax Act, 1957 — Section 5(1)